Principal Commissioner of Income Tax, New Delhi v. Maruti Suzuki India Limited

2019 SCC OnLine SC 928Reported decision2019#19773 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2023.

Judgments citing Principal Commissioner of Income Tax, New Delhi v. Maruti Suzuki India Limited

Pr. Commissioner of Income Tax-1 vs. M/S Archit Securities Pvt. Ltd. (Successor of M/S Anirudh Overseas Pvt. Ltd.)

ITA/488/2022HC Delhi18 Aug 2023

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

Section 147Section 148

…on in Maruti Suzuki India Ltd. was carried in appeal to the Supreme Court. 5.1 It is relevant to note that the judgment in Mahagun Realtors (P.) Ltd. adverts to the judgment rendered by another two judges' bench of its Court in Maruti Suzuki India Ltd., 2019 SCC OnLine SC 928. This is apparent on perusal of paragraphs 33 and 34 of the said judgement. The relevant observations of the Supreme Court in Mahagun Realtors (P.) Ltd. are extracted hereafter: Digitally Signed By:ATUL JAIN Signing Date:27.08.2023 22:34:59 Signature Not Verified ITA Nos.452/2022 & 488/2022…

Pr. Commissioner of Income Tax-1 vs. M/S Archit Securities Pvt. Ltd. (Successor of M/S Anirudh Overseas Pvt. Ltd.)

ITA/452/2022HC Delhi18 Aug 2023

Bench: HON'BLE MR. JUSTICE RAJIV SHAKDHER,HON'BLE MR. JUSTICE GIRISH KATHPALIA

Section 147Section 148

…on in Maruti Suzuki India Ltd. was carried in appeal to the Supreme Court. 5.1 It is relevant to note that the judgment in Mahagun Realtors (P.) Ltd. adverts to the judgment rendered by another two judges' bench of its Court in Maruti Suzuki India Ltd., 2019 SCC OnLine SC 928. This is apparent on perusal of paragraphs 33 and 34 of the said judgement. The relevant observations of the Supreme Court in Mahagun Realtors (P.) Ltd. are extracted hereafter: Digitally Signed By:ATUL JAIN Signing Date:27.08.2023 22:34:59 Signature Not Verified ITA Nos.452/2022 & 488/2022…

Pr Commissioner of vs. M/S Quantech Global Services Ltd

ITA/439/2018HC Karnataka04 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Section 143(2)Section 260Section 268

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 04TH DAY OF FEBRUARY, 2021 PRESENT THE HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON'BLE MR. JUSTICE V.SRISHANANDA ITA NO.439/2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME-1 TAX-7, BMTC COMPLEX, KORAMANGALA BANGALORE 2. THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-16(3) BANGALORE …APPELLANTS (BY SRI.SANMATHI E.I., ADV.) AND: M/S.QUANTECH GLOBAL SERVICES LTD., (SINCE MERGED WITH WIPRO LTD.,) DODDAKANNELLI, SARJAPUR ROAD BENGALURU AAACQ0681N … RESPONDENT (BY SRI.S.GANE…

Principal Commissioner of Income Tax-2 vs. M/s.Viskha Container Terminal Private Limited

ITTA/439/2018HC Telangana08 Oct 2018

Bench: RAMESH RANGANATHAN,KONGARA VIJAYA LAKSHMI

Principal Commissioner of Income Tax, New Delhi v. Maruti Suzuki India Limited (2019 SCC OnLine SC 928) — Cited in 4 Judgments | BharatTax