Principal Commissioner of Income-tax\n(Central) v. Goa Coastal Resorts and Recreation (P.) Ltd.

282 Taxmann 463Supreme Court of India2021#20298 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2025.

Judgments citing Principal Commissioner of Income-tax\n(Central) v. Goa Coastal Resorts and Recreation (P.) Ltd.

Brij Gopal Construction Company (P) Ltd., New Delhi vs. ACIT, Central Circle-3, Delhi

In the result, assessee’s appeal is allowed

ITA 4800/DEL/2025[2017-18]Status: DisposedITAT Delhi28 Nov 2025AY 2017-18

Bench: Shri M Balaganesh & Ms. Madhumita Royassessment Year: 2017-18

Section 1Section 143Section 143(3)Section 270ASection 270A(2)(a)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C”: NEW DELHI BEFORE SHRI M BALAGANESH, ACCOUNTANT MEMBER AND Ms. MADHUMITA ROY, JUDICIAL MEMBER Assessment Year: 2017-18 Brij Gopal Construction Vs ACIT, CC-3, Co. Pvt. Ltd., Delhi. A-7/2, Shivaji Apartment, Sector-14, Rohini, New Delhi-110085. PAN: AADCB 7702 J APPELLANT RESPONDENT Shri Gautam Jain, Adv.; Assessee represented by Shri Lalit Mohan, CA; & Sh. Ankit Kumar Adv. Department represented by Sh. Om Prakash, Sr. DR Date of hearing 13.11.2025 28.11.2025 Date of pronouncement O R D E R PER Ms. MADHUMITA ROY, JM: The instant appeal, preferred by the asse…

Falguni S. Mehta, Ahmedabad vs. The ITO, Ward-1(2)(1), Vadodara

In the result, the appeal of the assessee is allowed

ITA 1603/AHD/2024[2015-16]Status: DisposedITAT Ahmedabad30 Jan 2025AY 2015-16

Bench: Shri Siddhartha Nautiyal & Shri Narendra P. Sinha

For Respondent: Shri S K Agal, Sr. DR

Section 143(3)Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI NARENDRA P. SINHA, ACCOUNTANT MEMBER I.T.A. No.1603/Ahd/2024 (Assessment Year: 2015-16) Falguni S Mehta, 3, Devashish Flat, Opp. Dwarkesh Tower, In The Groove Of Mother Dairy, Judges Bunglow Cross Road, Bodakdev, Ahmedabad-380015. [PAN No.ANCPM3533D] (Appellant) Appellant by: Vs The Income Tax Officer, Ward 1 (2)(1), Baroda. NFAC, Delhi (Respondent) Shri Amar K Shah, AR Respondent by: Shri S K Agal, Sr. DR Date of Hearing Date of Pronouncement ORDER 23.01.2025 30.01.2025 PER SIDDHARTHA NAUTIYAL - JU…

George Kutty, New Delhi vs. DCIT, Circle-13(1), New Delhi

In the result, the appeal of the assessee is allowed

ITA 3788/DEL/2019[2010-11]Status: DisposedITAT Delhi24 Aug 2022AY 2010-11

Bench: Shri Kul Bharat[Assessment Year : 2010-11] George Kutty, Vs Dcit, C/O-M/S. Oasis Tours India (P.) Circle-13(1), Ltd., C-40, Middle Circle, Dwarka New Delhi. Sadan, Connaught Place, New Delhi-110001. Pan-Aajpk4005H Appellant Respondent Appellant By Shri Manish Malik, Adv. Respondent By Shri Om Parkash, Sr.Dr Date Of Hearing 11.08.2022 Date Of Pronouncement 24.08.2022

Section 143(3)Section 271Section 271(1)(c)Section 274Section 276CSection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI “SMC” BENCH: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER [Assessment Year : 2010-11] George Kutty, vs DCIT, C/o-M/s. Oasis Tours India (P.) Circle-13(1), Ltd., C-40, Middle Circle, Dwarka New Delhi. Sadan, Connaught Place, New Delhi-110001. PAN-AAJPK4005H APPELLANT RESPONDENT Appellant by Shri Manish Malik, Adv. Respondent by Shri Om Parkash, Sr.DR Date of Hearing 11.08.2022 Date of Pronouncement 24.08.2022 ORDER PER KUL BHARAT, JM : The present appeal filed by the assessee for the assessment year 2010- 11 is directed against the order of Ld. CIT(A)-7, New Delhi…

Ashoka Machine Tools Intl. Pvt Ltd, New Delhi vs. ITO Ward -3(3), New Delhi

Appeal is allowed

ITA 1900/DEL/2019[2009-10]Status: DisposedITAT Delhi19 May 2022AY 2009-10

Bench: Shri Kul Bharat

Section 271Section 271(1)(c)Section 274

…1 Ashoka Machine Tools Intl. Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC”: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER ITA No. _1900/DEL/2019____ [Assessment Year: 2009-10 M/s Ashoka Machine Tools Intl. Pvt. Ltd. Vs Income-tax Officer, 18/13, Ganga Plaza, Ist Floor, Ward 3(3), New Delhi WEA, Pusa Lane, Karol Bagh, New Delhi-110002 PAN- AAACA2041E APPELLANT RESPONDENT Appellant by Sh. Manish Malik, Sh. Vinod Gupta, Adv. Respondent by Sh. Om Prakash, Sr. DR Date of hearing 11.05.2022 Date of pronouncement 19.05.2022 O R D E R PER KUL BHARAT, JM: This appeal, by the assessee, is direct…