Principal Commissioner of Income-Tax (Central)- 2 v. Mahesh Wood Products Pvt. Ltd.

2017 SCC OnLine DEL 8214Reported decision2017#23496 most cited
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judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2022.

Judgments citing Principal Commissioner of Income-Tax (Central)- 2 v. Mahesh Wood Products Pvt. Ltd.