PRINCIPAL COMMISSIONER OF INCOME TAX-3 v. V.HOTELS LTD.

119 Taxmann.com 487High Court2020#22160 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing PRINCIPAL COMMISSIONER OF INCOME TAX-3 v. V.HOTELS LTD.

Pr. Commissioner of Income Tax vs. M/S. Gmr Sports Pvt. Ltd

In the result, the appeals are disposed of

ITA/195/2017HC Karnataka24 Mar 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 24TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL I.T.A. NO.193 OF 2017 C/W I.T.A. NO.194 OF 2017 I.T.A. NO.195 OF 2017 I.T.A. NO.196 OF 2017 I.T.A. NO.193 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX CENTRAL, BMTC COMPLEX KORMANGALA, BANGALORE. 2. DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2) BMTC COMPLEX, KORAMANGALA BANGALORE. .... APPELLANTS (BY MR. SANMATHI E.I. ADV.,) AND: M/S. GMR SPORTS PVT. LTD BIRLA TOWERS, 25 BARAKHAMBHA ROAD NEW DELHI-110001.…

Pr. Commissioner of Income Tax vs. M/S. Gmr Sports Pvt. Ltd

In the result, the appeals are disposed of

ITA/193/2017HC Karnataka24 Mar 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 24TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL I.T.A. NO.193 OF 2017 C/W I.T.A. NO.194 OF 2017 I.T.A. NO.195 OF 2017 I.T.A. NO.196 OF 2017 I.T.A. NO.193 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX CENTRAL, BMTC COMPLEX KORMANGALA, BANGALORE. 2. DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2) BMTC COMPLEX, KORAMANGALA BANGALORE. .... APPELLANTS (BY MR. SANMATHI E.I. ADV.,) AND: M/S. GMR SPORTS PVT. LTD BIRLA TOWERS, 25 BARAKHAMBHA ROAD NEW DELHI-110001.…

Pr Commissioner of Income Tax vs. M/S Gmr Sports Pvt Ltd

In the result, the appeals are disposed of

ITA/196/2017HC Karnataka24 Mar 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 24TH DAY OF MARCH 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL I.T.A. NO.193 OF 2017 C/W I.T.A. NO.194 OF 2017 I.T.A. NO.195 OF 2017 I.T.A. NO.196 OF 2017 I.T.A. NO.193 OF 2017 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX CENTRAL, BMTC COMPLEX KORMANGALA, BANGALORE. 2. DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2) BMTC COMPLEX, KORAMANGALA BANGALORE. .... APPELLANTS (BY MR. SANMATHI E.I. ADV.,) AND: M/S. GMR SPORTS PVT. LTD BIRLA TOWERS, 25 BARAKHAMBHA ROAD NEW DELHI-110001.…

PRINCIPAL COMMISSIONER OF INCOME TAX-3 v. V.HOTELS LTD. (119 Taxmann.com 487) — Cited in 3 Judgments | BharatTax