Principal Commissioner of Income Tax-3 v. Minal Nayan Shah

ADANI WILMAR LIMITED,AHMEDABAD vs. THE PR. CIT-1, AHMEDABAD

In the result, the appeal filed by the assessee is allowed

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinhaआयकर अपील सं./Ita No. 777/Ahd/2024 िनधा"रण वष"/Asstt. Year: 2018-2019 Adani Wilmar Limited, The Principal 3 Rd Floor, बनामVs Commissioner Of . Nr. Navrangpura Railway Income Tax-1, Crossing, Ahmedabad. Fortune House, Ahmedabad-380009. Pan: Aabca8056G

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ , अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “ B ” BENCH, AHMEDABAD ] BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No. 777/AHD/2024 िनधा"रण वष"/Asstt. Year: 2018-2019 Adani Wilmar Limited, The Principal 3 rd Floor, बनामVs Commissioner of . Nr. Navrangpura Railway Income Tax-1, Crossing, Ahmedabad. Fortune House, Ahmedabad-380009. PAN: AABCA8056G (अपीलाथ" /Appellant ( ""यथ" /Respondent) Assessee by : Shri Vartik Choksi, AR Revenue by : Shri Sudhendu Das, CIT. DR सुनवाई क" तारीख/Date of Hearing : 02/09/20…

AVIRAHI REALTY,AHMEDABAD vs. THE PR. CIT-3, AHMEDABAD

In the result, the appeal of the assessee is allowed

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2017-18 Avirahi Realty, Pr. CIT-3, 16, 1st Floor, Ahmedabad Dholera RAHA, Vs (Respondent) Dholera, Ahmedabad-382455 PAN: AAXFA1899C (Appellant) Assessee by: Shri Hitesh M. Shah, A.R. Revenue by: Shri James Kurian, CIT-D.R. Date of hearing : 27-07-2022 Date of pronouncement : 14-10-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal filed by the assessee against the order of the ld. Principal Commissioner of Income Tax (…

ACULIFE HEALTHCARE PVT. LTD,AHMEDABAD vs. THE DCIT CIRCLE-1(1)(1), AHMEDABAD

In the result, the appeal of the assessee is allowed

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 304 & 305/Ahd/2020 Assessment Year 2015-16 & 2016-17 Aculife Healthcare Pvt. DCIT, Ltd. B-505, Commerce Circle 1(1)(1), House-5 Prahladnagar Vs Ahmedabad Corporate S.G. High Way, (Respondent) Ahmedabad-380051 PAN: AAMCA8542G (Appellant) Assessee by: Shri Hemanshu C. Shah, A.R. & Shri S.N. Soparkar, Sr. A.R. Revenue by: Shri James Kurian, CIT-D.R. Date of hearing : 26-07-2022 Date of pronouncement : 14-10-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDIC…

ACULIFE HEALTHCARE PVT. LTD,AHMEDABAD vs. THE DCIT CIRCLE-1(1)(1), AHMEDABAD

In the result, the appeal of the assessee is allowed

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member ITA Nos. 304 & 305/Ahd/2020 Assessment Year 2015-16 & 2016-17 Aculife Healthcare Pvt. DCIT, Ltd. B-505, Commerce Circle 1(1)(1), House-5 Prahladnagar Vs Ahmedabad Corporate S.G. High Way, (Respondent) Ahmedabad-380051 PAN: AAMCA8542G (Appellant) Assessee by: Shri Hemanshu C. Shah, A.R. & Shri S.N. Soparkar, Sr. A.R. Revenue by: Shri James Kurian, CIT-D.R. Date of hearing : 26-07-2022 Date of pronouncement : 14-10-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDIC…