PRINCIPAL COMMISSINOER OF INCOME TAX AND ANOTHER v. GOLDMEN SACHS SERVICES P. LTD.

409 ITR 268Reported decision#24882 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2024.

Sections most often in play

Section 14A Section 250

Judgments citing PRINCIPAL COMMISSINOER OF INCOME TAX AND ANOTHER v. GOLDMEN SACHS SERVICES P. LTD.

Deputy Commissioner of Income Tax, Central Circle 1(2), Bangalore vs. Valdel Investments Private Limited, Bangalore

In the result, appeal of the revenue is dismissed

ITA 960/BANG/2023[2017]Status: DisposedITAT Bangalore09 Jan 2024

Bench: Shri George George K. & Shri Chandra Poojariassessment Year: 2017-18

For Appellant: Shri V. Narendra Sharma, A.RFor Respondent: Shri Nischal B., D.R

Section 143(2)Section 14ASection 250

…ITA No.960/Bang/2023 Valdel Investments Private Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’ BENCH: BANGALORE BEFORE SHRI GEORGE GEORGE K., VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year: 2017-18 Valdel Investments Pvt. Ltd. 2/1, Embassy Vogue, Palace Road DCIT (Central) Vasanthnagar Central Circle-1(2) Vs. Bangalore Bangalore Karnataka 560 052 PAN NO : AACCV3079R APPELLANT RESPONDENT Assessee by : Shri V. Narendra Sharma, A.R. Revenue by : Shri Nischal B., D.R. Date of Hearing : 09.01.2024 Date of Pronouncement : 09.01.2024 O R D E R PER CHANDRA POOJARI, ACCOUNTAN…

The Pr Commissioner of vs. M/S Majestic Developers

ITA/287/2018HC Karnataka05 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Section 143Section 143(3)Section 147Section 14ASection 260Section 36(1)(iii)Section 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.287/2018 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4 BMTC COMPLEX KORAMANGALA, BENGALURU. 2. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1) BANGALORE …APPELLANTS (BY SRI E.I.SANMATHI, ADVOCATE) AND M/S MAJESTIC DEVELOPERS 67/3, SARAKKI GATE KANAKAPURA MAIN ROAD BANGALORE …RESPONDENT (BY SRI K.R.VASUDEVAN, ADVOCATE) THIS…

The Pr Commissioner of vs. M/S Mahaveer Calyx

ITA/825/2017HC Karnataka05 Feb 2021

Bench: SATISH CHANDRA SHARMA,V SRISHANANDA

Section 143(3)Section 260Section 80I

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 5TH DAY OF FEBRUARY, 2021 PRESENT THE HON’BLE MR. JUSTICE SATISH CHANDRA SHARMA AND THE HON’BLE MR. JUSTICE V. SRISHANANDA I.T.A. NO.825/2017 BETWEEN 1. THE PR.COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX KORAMANGALA, BENGALURU. 2. THE INCOME TAX OFFICER WARD-4(3)(3), BENGALURU. …APPELLANTS (BY SRI SANMATHI.E.I, ADVOCATE) AND M/S MAHAVEER CALYX NO.9,MAHAVEER HOMES 24TH MAIN, 6TH PHASE J.P NAGAR BANGALORE-560 078 …RESPONDENT (BY SRI A.SHANKAR, SR.ADVOCATE FOR SRI M.LAVA, ADVOCATE) T…