Principal CIT v. Narmada Chematur Petrochemicals Ltd.

130 Taxmann.com 522High Court2021#11055 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Principal CIT v. Narmada Chematur Petrochemicals Ltd.

Principal CIT v. Narmada Chematur Petrochemicals Ltd. (130 Taxmann.com 522) — Cited in 9 Judgments | BharatTax