Principal CIT v. N R Portfolio (P) Ltd.

103 Taxmann.com 17High Court2019#10947 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2023.

Judgments citing Principal CIT v. N R Portfolio (P) Ltd.

Madhucon Projects Ltd, Hyderabad vs. DCIT, Central Circle-3, Hyd, Hyderabad

ITA 1326/HYD/2015[2005-06]Status: DisposedITAT Hyderabad02 Mar 2023AY 2005-06

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…

Madhucon Projects Limited, Hyderabad vs. DCIT., Central Circle-3, Hyderabad

ITA 1938/HYD/2014[2006-07]Status: DisposedITAT Hyderabad02 Mar 2023AY 2006-07

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…

Madhucon Projects Limited, Hyderabad vs. DCIT., Central Circle-3, Hyderabad

ITA 1937/HYD/2014[2005-06]Status: DisposedITAT Hyderabad02 Mar 2023AY 2005-06

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Jeevan Lal Lavidiya
Section 132Section 153ASection 254(2)Section 801ASection 80I

…Madhucon Projects Limited, Hyderabad. IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri R.K. Panda, Accountant Member AND Shri Laliet Kumar, Judicial Member APPEALS Sl. Appeal No. A.Y. Appellant Respondent No. 1. 1937/Hyd/2014 2005-06 M/s. Madhucon Dy. Commissioner of 2. 1938/Hyd/2014 2006-07 Projects Limited, Income-tax, Hyderabad. Central Circle-3, 3. 1326/Hyd/2015 2005-06 PAN: AABCM4757A Hyderabad MISCELLANEOUS APPLICATIONS Sl. ITA M.A. A.Y. Appellant Respondent No. 1 126/Hyd/2015 683/Hyd/2010 2005-06 Dy. Commissioner of Income-tax, Central Circle-4, Hyderabad 2 127/Hyd/20…

Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, Ward- 27(4), New Delhi

ITA 2561/DEL/2018[2013-14]Status: DisposedITAT Delhi09 Sept 2019AY 2013-14

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

Yum Restaurants Marketing Pvt Ltd vs. ITO Ward 18 (4)

ITA 938/DEL/2007[2003-2004]Status: DisposedITAT Delhi09 Sept 2019AY 2003-2004

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 5895/DEL/2015[2009-10]Status: DisposedITAT Delhi09 Sept 2019AY 2009-10

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 5894/DEL/2015[2008-09]Status: DisposedITAT Delhi09 Sept 2019AY 2008-09

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

ITO, New Delhi vs. M/S. Yum Restaurant Marketing Pvt. Ltd., Gurgaon

ITA 5735/DEL/2015[2008-09]Status: DisposedITAT Delhi09 Sept 2019AY 2008-09

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 4079/DEL/2015[2010-11]Status: DisposedITAT Delhi09 Sept 2019AY 2010-11

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…