Principal CIT Central-1 v. Hasan Ali Khan

124 Taxmann.com 209Supreme Court of India2021#22251 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 352,032 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 245c(1)section 276csection 276section 59section 65bsection 158bcsection 65section 132(4a)block periodsection 45section 127documents seized

Judgments citing Principal CIT Central-1 v. Hasan Ali Khan

Virendra Singh Ratnawat, Jaipur vs. ACIT, Central Circle-2, Jaipur

In the result, three appeals of the assessee are allowed

ITA 181/JPR/2022[2018-19]Status: DisposedITAT Jaipur01 Jan 2024AY 2018-19

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. S. R. Sharma (CA) &For Respondent: Sh. Ajay Malik (CIT)
Section 127Section 132Section 133ASection 143(3)Section 153ASection 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA Nos. 179 to 181/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2018-19 cuke Shri Virendra Singh Ratnawat, Asstt. Commissioner of Vs. 53, Golimar Garden, Sahkar Marg, Income-Tax, Central Jaipur Circle-02, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACGPR 0733 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Asses…

Virendra Singh Ratnawat, Jaipur vs. ACIT, Central Circle-2, Jaipur

In the result, three appeals of the assessee are allowed

ITA 180/JPR/2022[2017-18]Status: DisposedITAT Jaipur01 Jan 2024AY 2017-18

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. S. R. Sharma (CA) &For Respondent: Sh. Ajay Malik (CIT)
Section 127Section 132Section 133ASection 143(3)Section 153ASection 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA Nos. 179 to 181/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2018-19 cuke Shri Virendra Singh Ratnawat, Asstt. Commissioner of Vs. 53, Golimar Garden, Sahkar Marg, Income-Tax, Central Jaipur Circle-02, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACGPR 0733 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Asses…

Virendra Singh Ratnawat, Jaipur vs. ACIT, Central Circle-2, Jaipur

In the result, three appeals of the assessee are allowed

ITA 179/JPR/2022[2016-17]Status: DisposedITAT Jaipur01 Jan 2024AY 2016-17

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. S. R. Sharma (CA) &For Respondent: Sh. Ajay Malik (CIT)
Section 127Section 132Section 133ASection 143(3)Section 153ASection 69A

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA Nos. 179 to 181/JP/2022 fu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2018-19 cuke Shri Virendra Singh Ratnawat, Asstt. Commissioner of Vs. 53, Golimar Garden, Sahkar Marg, Income-Tax, Central Jaipur Circle-02, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACGPR 0733 D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Asses…

Principal CIT Central-1 v. Hasan Ali Khan (124 Taxmann.com 209) — Cited in 3 Judgments | BharatTax