Primal Projects (P.) Limited v. DCIT

123 Taxmann.com 314High Court#14780 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Primal Projects (P.) Limited v. DCIT

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2523/BANG/2019[2015-16]Status: DisposedITAT Bangalore17 Aug 2021AY 2015-16

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2522/BANG/2019[2014-15]Status: DisposedITAT Bangalore17 Aug 2021AY 2014-15

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2521/BANG/2019[2012-13]Status: DisposedITAT Bangalore17 Aug 2021AY 2012-13

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2520/BANG/2019[2011-12]Status: DisposedITAT Bangalore17 Aug 2021AY 2011-12

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2519/BANG/2019[2010-11]Status: DisposedITAT Bangalore17 Aug 2021AY 2010-11

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…

Assistant Commissioner of Income Tax, Circle- 6(3)(1), Bangalore vs. M/S. Abhilash Software Development Centre, Bangalore

In the result, the appeals filed by the Revenue stand dismissed

ITA 2518/BANG/2019[2009-10]Status: DisposedITAT Bangalore17 Aug 2021AY 2009-10

Bench: Shri George George K, Jm & Shri B.R.Baskaran, Am

For Appellant: Sri.Muzaffar Hussain, CIT-DRFor Respondent: Sri.Balram R.Rao, Advocate
Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES “B”, BANGALORE Before Shri George George K, JM & Shri B.R.Baskaran, AM ITA No.2518/Bang/2019: Asst.Year 2009-2010 ITA No.2519/Bang/2019: Asst.Year 2010-2011 ITA No.2520/Bang/2019: Asst.Year 2011-2012 ITA No.2521/Bang/2019: Asst.Year 2012-2013 ITA No.2522/Bang/2019: Asst.Year 2014-2015 ITA No.2523/Bang/2019: Asst.Year 2015-2016 The Asst.Commissioner of Income- M/s.Abhilash Software tax, Circle 6(3)(1) Development Centre, No.2/10, v. Bangalore. 3rd Floor, Prasad Group 80 Feet Road, Pujari Layout RMV 2nd Stage Bangalore – 560 094. PAN : AAIFM8040N. (Appellant) (…