DDIT, Dehradun vs. M/S. Pride Offshore International Llc, New Delhi
ITA 2225/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Jul 2016AY 2009-10
Bench: Shri J.S. Reddy & Shri Kuldip Singh
For Appellant: Shri Vidur Puri, CAFor Respondent: Shri Anuj Arora, CIT DR
Section 44B
…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI J.S. REDDY, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1405/Del./2014 (ASSESSMENT YEAR : 2009-10) Pride Foramer SAS, vs. Addl. Director of Income-tax, C/o S.P. Puri & Co., CAs (International Taxation), 4 / 18, Asaf Ali Road, Dehradun. New Delhi – 110 002. (PAN : AACCP1572D) ITA No.1634/Del./2014 (ASSESSMENT YEAR : 2009-10) Addl. Director of Income-tax, vs. Pride Foramer SAS, (International Taxation), C/o S.P. Puri & Co., CAs Dehradun. 4 / 18, Asaf Ali Road, New Delhi – 110 002. (PAN : AACCP1572D) ITA No.2225/…