Prem Dass v. ITO

236 ITR 683Supreme Court of India1999#17319 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2023.

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Issues it is cited on

section 80ib(10)within four yearssection 80ibsection 132(4a)section 292csection 30childsection 80ireasoned ordersection 292loose paperssection 29

Judgments citing Prem Dass v. ITO

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 37/IND/2022[2017-18]Status: DisposedITAT Indore31 Jan 2023AY 2017-18

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 36/IND/2022[2014-15]Status: DisposedITAT Indore31 Jan 2023AY 2014-15

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 35/IND/2022[2013-14]Status: DisposedITAT Indore31 Jan 2023AY 2013-14

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

The ACIT (Central)-I, Bhopal vs. M/S. D.K. Construction, Bhopal

Appeal is allowed

ITA 34/IND/2022[2012-13]Status: DisposedITAT Indore31 Jan 2023AY 2012-13

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

M/S. D.K. Construction, Bhopal vs. The ACIT, 2(1), Bhopal

Appeal is allowed

ITA 24/IND/2022[2017-18]Status: DisposedITAT Indore31 Jan 2023AY 2017-18

Bench: Ms. Suchitra R. Kamble & Shri Bhagirath Mal Biyani

Section 143(3)Section 147Section 80

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER AND SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER (Virtual Hearing) ITA No.34 to 37/Ind/2022 Assessment Year: 2012-13 to 2014-15 & 2017-18 ACIT-2(1), M/s. D.K. Construction, बनाम/ Bhopal Bhopal Vs. (Appellant/Assessee) (Respondent/Revenue) P.A. No. AAAFD 7121 P Assessment Year: 2017-18 M/s. D.K. Construction, ACIT 2(1) Bhopal Bhopal बनाम/ (Appellant/Assessee) (Respondent/Revenue) Vs. P.A. No. AAAFD 7121 P Appellant by Shri S.S. Deshpandey, AR Respondent by Shri P.K. Mis…

Prem Dass v. ITO (236 ITR 683) — Cited in 5 Judgments | BharatTax