Praveen Garg v. ITO

132 Taxmann.com 142Reported decision#18999 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 115BBESection 143(3)Section 44ADSection 68Section 69/69BSection 69A

Issues it is cited on

section 142section 142(1)section 144transfersection 250personsection 14nfactotal income

Judgments citing Praveen Garg v. ITO

Hitesh Jagat Parekh, Mumbai vs. Income Tax Officer Ward 25(2)(4), Mumbai

In the result, the appeal filed by the assessee stands dismissed

ITA 4429/MUM/2024[2017-18]Status: DisposedITAT Mumbai23 Dec 2024AY 2017-18

Bench: Shri Sandeep Gosain & Shri Omkareshwar Chidaravs. Ito, Ward 25(2)(4) Hitesh Jagat Prekh R No. 218, Kautilya 2-3, Ground Floor, Shivam Bhavn, C-41 To C-43, Hatkesh Society, N.S. G Block, Bkc, Bandra Road, No.8, Vile Parle (W) (E), Mumbai – 400 056. Mumbai – 400 051. Pan/Gir No. Agqpp9134J (Applicant) (Respondent)

Section 115BSection 143(3)Section 250Section 44ASection 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “J-SMC” BENCH MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI OMKARESHWAR CHIDARA, ACCOUNTANT MEMBER Vs. ITO, Ward 25(2)(4) Hitesh Jagat Prekh R No. 218, Kautilya 2-3, Ground Floor, Shivam Bhavn, C-41 to C-43, Hatkesh Society, N.S. G Block, BKC, Bandra Road, No.8, Vile Parle (W) (E), Mumbai – 400 056. Mumbai – 400 051. PAN/GIR No. AGQPP9134J (Applicant) (Respondent) Assessee by Shri Govind Javeri Revenue by Shri Asif Karmali, Sr. DR सुनवाई क" तारीख/Date of Hearing 12.12.2024 घोषणा क" तारीख/Date of Pronouncement 23.12.2024 आदेश / ORDER PER SANDEEP GOSAIN, JM: The pr…

Sumit Prakashrao Fulzele, Chandrapur vs. ITO Ward 2, Chandrapur

In the result, appeal filed by the assessee is allowed

ITA 35/NAG/2024[2017-18]Status: DisposedITAT Nagpur18 Nov 2024AY 2017-18

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

For Appellant: Shri Abhay AgrawalFor Respondent: Shri Abhay Y. Marathe
Section 115BSection 142(1)Section 144Section 250Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA no.35/Nag./2024 (Assessment Year : 2017–18) Sumit Prakashrao Fulzele Majara Rai Warora, Chandrapur 442 907 ……………. Appellant PAN – ACLPF1591N v/s Income Tax Officer ……………. Respondent Ward–2, Chandrapur Assessee by : Shri Abhay Agrawal Revenue by : Shri Abhay Y. Marathe Date of Hearing – 11/11/2024 Date of Order – 18/11/2024 O R D E R PER K.M. ROY, A.M. The present appeal has been filed by the assessee challenging the impugned order dated 23/11/2023, passed by the learne…

Dharmendra Shantilal Patel, HUF, Ahmedabad vs. The Income Tax Officer, Ward-5(2)(1), Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 660/AHD/2023[2014-15]Status: DisposedITAT Ahmedabad23 Oct 2024AY 2014-15

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: NoneFor Respondent: Shri Rignesh Das, Sr. DR
Section 142(1)Section 144Section 147Section 148Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.590&660/Ahd/2023 (Assessment Year: 2014-15) Dharmendra Shantilal Patel-HUF, Vs. Income Tax Officer, B/1, Shreejibapa Complex, Ward-5(2)(1) (Now Ward- Abajibabashri Road, Vasna, 5(3)(1)), Ahmedabad-380007 Ahmedabad [PAN No.AAMHP5841E] (Appellant) .. (Respondent) Appellant by : None Respondent by: Shri Rignesh Das, Sr. DR 09.10.2024 Date of Hearing Date of Pronouncement 23.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: Both appeals have been…

Dharmendra Shantilal Patel, HUF, Ahmedabad vs. The Income Tax Officer, Ward-5(2)(1) Now Ward-5(3)(1), Ahmedabad

In the result, the appeal of the assessee is dismissed

ITA 590/AHD/2023[2014-15]Status: DisposedITAT Ahmedabad23 Oct 2024AY 2014-15

Bench: Smt. Annapurna Gupta & Shri Siddhartha Nautiyal

For Appellant: NoneFor Respondent: Shri Rignesh Das, Sr. DR
Section 142(1)Section 144Section 147Section 148Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SMT. ANNAPURNA GUPTA, ACCOUNTANT MEMBER & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. Nos.590&660/Ahd/2023 (Assessment Year: 2014-15) Dharmendra Shantilal Patel-HUF, Vs. Income Tax Officer, B/1, Shreejibapa Complex, Ward-5(2)(1) (Now Ward- Abajibabashri Road, Vasna, 5(3)(1)), Ahmedabad-380007 Ahmedabad [PAN No.AAMHP5841E] (Appellant) .. (Respondent) Appellant by : None Respondent by: Shri Rignesh Das, Sr. DR 09.10.2024 Date of Hearing Date of Pronouncement 23.10.2024 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: Both appeals have been…

Praveen Garg v. ITO (132 Taxmann.com 142) — Cited in 4 Judgments | BharatTax