Pratik Syntex Pvt. Ltd. v. ITO (94 Taxmann.com 12)

M/S. Govind Stone Private Limited, Hamirpur vs. Income Tax Officer -5(4), Banda

ITA 258/ALLD/2018[2013-14]Status: DisposedITAT Allahabad19 Dec 2022AY 2013-14

Bench: Shrivijay Pal Rao & Shri Ramit Kochar

For Appellant: Shri. R. S. Agrawal, Adv. &VinayGoel, C.AFor Respondent: Shri A.K. Singh Sr.D.R

Section 143Section 143(2)Section 143(3)Section 56Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD BEFORE SHRIVIJAY PAL RAO, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA No.258/Alld./2018 Assessment Year: 2013-14 M/s. Govind Stone Pvt. Ltd., Income Tax Officer 5(4), 43, 1st Floor, v. Banda, U.P. MohallaMishrana Hamirpur, Distt- Hamirpur, U.P. 210301. PAN:AADCG4838L (Appellant) (Respondent) Appellant by: Shri. R. S. Agrawal, Adv. &VinayGoel, C.A. Respondent by: Shri A.K. Singh Sr.D.R. Date of hearing: 15.11. 2022 Date of pronouncement: 19.12.2022 O R D E R PER SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER: This appeal, filed by assess…

Adani Agro Pvt. Ltd., Ahmedabad vs. The Dy.CIT., Circle-1, Ahmedabad

In the result, the assessee appeal is thus allowed

ITA 1809/AHD/2012[2009-10]Status: DisposedITAT Ahmedabad20 Sept 2019AY 2009-10

Bench: Shri O. P. Meena& Ms. Madhumita Roy

For Appellant: Shri S. N. Soparkar, Sr. Advocate with Parin ShahFor Respondent: 17.09.2019

Section 115JSection 143(3)Section 14ASection 234BSection 234C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI O. P. MEENA, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No.1809/Ahd/2012 (Assessment Year : 2009-10) Adani Agro Pvt. Ltd., Vs. DCIT, 8th Floor, Shikhar Nr. Circle – 1, Mithakhali Six Roads, Ahmedabad. Navrangpura, Ahmedabad – 380 009. [PAN No.AABCA 3183 G] (Appellant) (Respondent) .. Appellant by : Shri S. N. Soparkar, Sr. Advocate with Parin Shah Shri L. P. Jain, Sr.D.R. Respondentby: 17.09.2019 Date of Hearing Date of Pronouncement 20.09.2019 O R D E R PER Ms. MADHUMITA ROY - JM: The instant appeal filed by the ass…

ITO 9(3)(1), Mumbai vs. Destimoney India Services P.Ltd, Mumbai

ITA 1706/MUM/2017[2011-12]Status: DisposedITAT Mumbai31 Jul 2019AY 2011-12

Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No.1706/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2011-12) Ito-9(3)(1) बिधम/ M/S. Destimoney India 419, 4Th Floor, Aayakar Services Pvt. Ltd. Vs. Bhavan, Mumbai-400020. 5 Sahjeevan Chs, N.M. Joshi Marg, Next To Yamaha Showroom, Elphinstone Road (W), Mumbai-400013. स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaccd1326K (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue By: Shri Sanjay Singh (Dr) Assessee By: Shri Vinay Deshman/Pawan Sharma सुनवाई की तारीख / Date Of Hearing: 16/05/2019 घोषणा की तारीख /Date Of Pronouncement: 31/07/2019 आदेश / O R D E R Per Amarjit Singh, Jm: The Revenue Has Filed The Present Appeal Against The Order Dated 22.12.2016 Passed By The Commissioner Of Income Tax (Appeals) -12, Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2011- 12. 2. The Revenue Has Raised The Following Grounds: -

For Appellant: Shri Vinay Deshman/PawanFor Respondent: Shri Sanjay Singh (DR)

Section 139(5)Section 143(1)Section 143(2)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No.1706/Mum/2017 (निर्धारण वर्ा / Assessment Year: 2011-12) ITO-9(3)(1) बिधम/ M/s. Destimoney India 419, 4th Floor, Aayakar Services Pvt. Ltd. Vs. Bhavan, Mumbai-400020. 5 Sahjeevan CHS, N.M. Joshi Marg, Next to Yamaha Showroom, Elphinstone Road (W), Mumbai-400013. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCD1326K (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Revenue by: Shri Sanjay Singh (DR) Assessee by: Shri Vinay Deshman/Pawan Sharma सुनवाई की तारीख / Date of Hearing: 16/05…

Aura Securities Pvt. Ltd., Ahmedabad vs. Dy. Commissioner of Income Tax, Ahmedabad

In the result the appeal of the assessee is allowed

ITA 3462/AHD/2014[2008-09]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2008-09

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No.834/Ahd/2012 "नधा"रण वष"/Asstt. Year: 2008-2009 Dcit, Aura Securities Pvt. Ltd. Circle-1, V Akhay Building, B/H, Vadilal Ahmedabad. S. House, 53, Shrimali Society, Navrangpura, Ahmedabad-380009 Pan: Aabct4637N आयकर अपील सं./Ita No.986/Ahd/2012 िनधा"रण वष"/Asstt. Year: 2008-2009 Aura Securities Pvt. Ltd. Acit, Akhay Building, B/H, Vadilal Vs. Circle-1, House, 53, Shrimali Society, Ahmedabad. Navrangpura, Ahmedabad-380009 Pan: Aabct4637N

For Appellant: ShriFor Respondent: Shri Mudit Nagpal, S.R. D.R

Section 115JSection 14ASection 234BSection 234CSection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’ ’BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, JUDICIAL MEMBER आयकर अपील सं./ITA No.834/AHD/2012 "नधा"रण वष"/Asstt. Year: 2008-2009 DCIT, Aura Securities Pvt. Ltd. Circle-1, V Akhay Building, B/h, Vadilal Ahmedabad. s. House, 53, Shrimali Society, Navrangpura, Ahmedabad-380009 PAN: AABCT4637N आयकर अपील सं./ITA No.986/AHD/2012 िनधा"रण वष"/Asstt. Year: 2008-2009 Aura Securities Pvt. Ltd. ACIT, Akhay Building, B/h, Vadilal Vs. Circle-1, House, 53, Shrimali Society, Ahmedabad. Navrangpura, Ahmedabad-…

Aura Securities Pvt.Ltd., Ahmedabad vs. The ACIT., Circle-1, Ahmedabad

In the result the appeal of the assessee is allowed

ITA 986/AHD/2012[2008-09]Status: DisposedITAT Ahmedabad28 Jun 2019AY 2008-09

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकर अपील सं./Ita No.834/Ahd/2012 "नधा"रण वष"/Asstt. Year: 2008-2009 Dcit, Aura Securities Pvt. Ltd. Circle-1, V Akhay Building, B/H, Vadilal Ahmedabad. S. House, 53, Shrimali Society, Navrangpura, Ahmedabad-380009 Pan: Aabct4637N आयकर अपील सं./Ita No.986/Ahd/2012 िनधा"रण वष"/Asstt. Year: 2008-2009 Aura Securities Pvt. Ltd. Acit, Akhay Building, B/H, Vadilal Vs. Circle-1, House, 53, Shrimali Society, Ahmedabad. Navrangpura, Ahmedabad-380009 Pan: Aabct4637N

For Appellant: ShriFor Respondent: Shri Mudit Nagpal, S.R. D.R

Section 115JSection 14ASection 234BSection 234CSection 271(1)(c)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ B’ ’BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, JUDICIAL MEMBER आयकर अपील सं./ITA No.834/AHD/2012 "नधा"रण वष"/Asstt. Year: 2008-2009 DCIT, Aura Securities Pvt. Ltd. Circle-1, V Akhay Building, B/h, Vadilal Ahmedabad. s. House, 53, Shrimali Society, Navrangpura, Ahmedabad-380009 PAN: AABCT4637N आयकर अपील सं./ITA No.986/AHD/2012 िनधा"रण वष"/Asstt. Year: 2008-2009 Aura Securities Pvt. Ltd. ACIT, Akhay Building, B/h, Vadilal Vs. Circle-1, House, 53, Shrimali Society, Ahmedabad. Navrangpura, Ahmedabad-…

Income Tax Officer-2(1)(4), Mumbai vs. Citymaker Builder Private Limited, Mumbai

ITA 4589/MUM/2017[2012-13]Status: DisposedITAT Mumbai11 Jun 2019AY 2012-13

Bench: Shri Ravish Sood & Shri N.K.Pradhanito-2(1)(4) M/S Citymaker Builder Pvt. Ltd. Room No. 553, 5Th Floor, 55, Maruti Lane, Aayakar Bhavan, Near Handloom House, Fort, Vs. M.K. Road, Mumbai- 400 001 Mumbai-400 020

For Appellant: Shri Abi Rama Kartikiyen, D.RFor Respondent: Shri Pramod Kumar Parida, A.R

Section 133(6)Section 143(1)Section 143(2)Section 143(3)Section 68

…P a g e | 1 ITA No.4589/Mum/2017 AY. 2012-13 ITO-2(1)(4) Vs. M/s Citymaker Builder Pvt. Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL “C” Bench, Mumbai Before Shri Ravish Sood, Judicial Member and Shri N.K.Pradhan, Accountant Member ITO-2(1)(4) M/s Citymaker Builder Pvt. Ltd. Room No. 553, 5th Floor, 55, Maruti Lane, Aayakar Bhavan, Near Handloom House, Fort, Vs. M.K. Road, Mumbai- 400 001 Mumbai-400 020 PAN – AACCC4081A (Appellant) (Respondent) Appellant by: Shri Abi Rama Kartikiyen, D.R Respondent by: Shri Pramod Kumar Parida, A.R Date of Hearing: 05.04.2019 Date of Pronouncement: 11.06.2019 O R D E R PER RAVI…

Pratik Syntex Pvt. Ltd. v. ITO