Pramod Kumar Sapra v. Income Tax Officer, Ward-3, Panipat*

87 Taxmann.com 98High Court2017#25932 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 15Section 234BSection 234CSection 263Section 270ASection 5(2)Section 5(2)(a)Section 6(1)

Judgments citing Pramod Kumar Sapra v. Income Tax Officer, Ward-3, Panipat*

MRIDULA JHA JENA,MUMBAI vs. INTERNATIONAL TAX WARD, 3(1)(1), MUMBAI

Appeal of the assessee is allowed

ITA 4844/MUM/2024[2013-14]Status: DisposedITAT Mumbai07 Jan 2025AY 2013-14

Bench: Shri Saktijit Dey & Ms Padmavathy S, Am

For Appellant: Shri Vishal Kalra/Ms. SnigdhaFor Respondent: Shri Krishna Kumar, Sr. DR
Section 234BSection 270ASection 5(2)Section 9(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 4844/Mum/2024 (Assessment Year: 2013-14) Mridula Jha Jena, International Tax, E-1501, Llake Florence, Ward, 3(1)(1), Lake Homes, Powai, Vs. Kautilya Bhavan, Maharashtra-400076. Mumbai-400051. PAN : ADMPJ2926R Appellant) : Respondent) Appellant /Assessee by : Shri Vishal Kalra/Ms. Snigdha Gautam/Ms. Reema Grewal, AR Revenue / Respondent by : Shri Krishna Kumar, Sr. DR Date of Hearing : 19.12.2024 Date of Pronouncement : 07.01.2025 O R D E R Per Padmavathy S, AM: This appeal by the assess…

SAKET AGARWAL,JAIPUR vs. INCOME TAX OFFICER WARD 1(3) JAIPUR, JAIPUR

ITA 1112/JPR/2024[2018-19]Status: DisposedITAT Jaipur17 Dec 2024AY 2018-19
For Respondent: Sh. Gautam Singh Choudhary, JCIT
Section 143(3)Section 144BSection 5

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य एव श्री नरेन्द्र कुमार, न्यायिक सदस्य के समक्ष BEFORE: SHRI RATHOD KAMLESH JAYANTBHAI, AM & SHRI NARINDER KUMAR, JM आयकरअपील सं./ITA No. 1112/JP/2024 निर्धारण वर्ष / Assessment Year :2018-19 Saket Agarwal Vs. Income Tax Officer, 27, Everest Vihar, Kings Road, Nirman Nagar, Jaipur Ward 1(3), Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:АЕКΡΑ 9319 Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent Sh. Rahul Pandya, Adv. निर्धारिती की ओरसे / Assesseeby : राजस्व की ओरसे / R…

DCIT, NEW DELHI vs. SH. AVIJIT CHALIHA, GURGAON

ITA 1773/DEL/2013[2004-05]Status: DisposedITAT Delhi03 Sept 2019AY 2004-05

Bench: Shri H.S. Sidhu & Shri Anadee Nath Misshra

For Appellant: Ms. Preeti Goel, AdvFor Respondent: Shri Anil Kumar Sharma, Sr. DR
Section 143(3)Section 147Section 250

…ITA No.- 1773/Del/2013. Sh. Avijit Chaliha. IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH: ‘A’: NEW DELHI) BEFORE SHRI H.S. SIDHU, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER ITA No:- 1773/Del/2013 (Assessment Year: 2004-05) DCIT, Sh. Avijit Chaliha, Circle – 48(1), Vs. C/o Huawai New Delhi. Telecommunication Pvt. Ltd., Gurgaon, Haryana. PAN No: ABXPC5353L APPELLANT RESPONDENT Revenue by : Shri Anil Kumar Sharma, Sr. DR Assessee by : Ms. Preeti Goel, Adv. ORDER Per Anadee Nath Misshra, AM (A) This appeal by Revenue is filed against the order of Learned Commissioner of Income Tax…

Pramod Kumar Sapra v. Income Tax Officer, Ward-3, Panipat* (87 Taxmann.com 98) — Cited in 3 Judgments | BharatTax