Prakash Nath Khanna & Anr. v. CIT & Anr.

197 Taxmann 52High Court2011#23377 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2016 to 2022.

Judgments citing Prakash Nath Khanna & Anr. v. CIT & Anr.

Income Tax Officer Non-Corporate Ward-10(6), Chennai vs. Shri Arun Gupta, Chennai

In the result, the appeal filed by the Revenue is dismissed

ITA 844/CHNY/2020[2016-17]Status: DisposedITAT Chennai16 Nov 2022AY 2016-17

Bench: Shri Mahavir Singh & Shri G. Manjunathaआयकर अपील सं./Ita No.: 844/Chny/2020 िनधा"रण वष" / Assessment Year: 2016-17 Income-Tax Officer, Shri. Arun Gupta, Non-Corporate Ward -10(6), V. No. 3B, Block, Lloyds Colony, Chennai – 34. Lloyds Road, Royapettah, Chennai – 600 014. [Pan: Agrpa-8340-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) : Shri. Ar V Sreenivasan, Addl. Cit अपीलाथ" क" ओर से/Appellant By ""यथ" क" ओर से/Respondent By : Shri. N.V. Balaji Advocate & Mrs. N.V. Lakshmi, Advocate सुनवाई क" तारीख/Date Of Hearing : 02.11.2022 घोषणा क" तारीख/Date Of Pronouncement : 16.11.2022

For Respondent: Shri. N.V. Balaji Advocate &

Section 139(1)Section 54Section 54E

…आयकर अपीलीय अिधकरण, ‘ए ’ "यायपीठ, चे"ई IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI "ी महावीर "सह, उपा"य" एवं एवं "ी जी. मंजुनाथ, लेखा सद"य के सम" BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 844/Chny/2020 िनधा"रण वष" / Assessment Year: 2016-17 Income-tax Officer, Shri. Arun Gupta, Non-Corporate Ward -10(6), v. No. 3B, Block, Lloyds Colony, Chennai – 34. Lloyds Road, Royapettah, Chennai – 600 014. [PAN: AGRPA-8340-C] (अपीलाथ"/Appellant) (""यथ"/Respondent) : Shri. AR V Sreenivasan, Addl. CIT अपीलाथ" क" ओर से/Appellant by ""यथ" क" ओर से/Re…

Uma Reddy, Chennai vs. ITO Non Corporate Ward 3(5), Chennai

ITA 1870/CHNY/2017[2008-09]Status: DisposedITAT Chennai20 Apr 2018AY 2008-09

Bench: Shri Duvvuru Rl Reddy & Shri S. Jayaramanआयकर अपील सं/.I.T.A. No. 1870/Chny/2017 "नधा"रण वष"/Assessment Year : 2008-09 Smt. Uma Reddy, The Income Tax Officer, 22, Rutland Gate, 4Th Street, Vs. Non-Corporate Ward -3(5), Thousand Lights, Chennai. Chennai – 600 006. [Pan: Aaapu 7292C] ('(यथ*/Respondent) (अपीलाथ"/Appellant) Assessee By : Shri. S. Sridhar, Advocate : Shri Guru Bashyam, Jcit Revenue By सुनवाईक2तार"ख/Date Of Hearing : 23.01.2018 घोषणाक2तार"ख/Date Of Pronouncement : 20.04.2018

For Appellant: Shri. S. Sridhar, Advocate

Section 147Section 50CSection 50C(2)Section 54F

…आयकर अपील"य अ"धकरण ,’बी’ "यायपीठ,चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHENNAI "ी धु"वु" आर. एल रे"डी, "या"यक सद य एवं, "ी एस जयरामन लेखा सद य समक् BEFORE SHRI DUVVURU RL REDDY, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER आयकर अपील सं/.I.T.A. No. 1870/Chny/2017 "नधा"रण वष"/Assessment Year : 2008-09 Smt. Uma Reddy, The Income Tax Officer, 22, Rutland Gate, 4th Street, Vs. Non-Corporate Ward -3(5), Thousand Lights, Chennai. Chennai – 600 006. [PAN: AAAPU 7292C] ('(यथ*/Respondent) (अपीलाथ"/Appellant) Assessee by : Shri. S. Sridhar, Advocate : Shri Guru Bashyam, JCIT Revenue by सुनवाईक2त…

Shri Jnanendra Nath Banerjee, Kolkata vs. ITO, WD-24(3), Kolkata

In the result, the appeal of the assessee is allowed

ITA 1466/KOL/2014[2005-2006]Status: DisposedITAT Kolkata02 Dec 2016AY 2005-2006

Bench: Shri M. Balaganesh, Am & Shri S. S. Viswanethra Ravi, Jm]

For Appellant: Shri J.P.Khaitan, Sr. Counsel &For Respondent: Shri Sallong Yaden, Addl. CIT

Section 143(1)Section 143(3)Section 154Section 2Section 50CSection 54Section 54ESection 54F

…1 Jnanendra Nath Banerjee., AY 2005-06 IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA [Before Shri M. Balaganesh, AM & Shri S. S. Viswanethra Ravi, JM] I.T.A No. 1466/Kol/2014 Assessment Year: 2005-06 Shri Jnanendra Nath Banerjee Vs. Income-tax Officer, Wd-24(3), Kolkata (PAN: ADMPB5661M) (Appellant) (Respondent) Date of hearing: 18.11.2016 Date of pronouncement: 02.12.2016 For the Appellant: Shri J.P.Khaitan, Sr. Counsel & Shri S. Jhajharia, FCA For the Respondent: Shri Sallong Yaden, Addl. CIT ORDER Per Shri M. Balaganesh, AM: This appeal by assessee is arising out of order of CIT(A)-XIV, Ko…