PRAGATHI GRAMINA BANK', (2018) 91 TAXMANN.COM 343 (KAR), 'COMMISSIONER OF INCOME-TAX, LTU v. COMPAQ ELECTRIC LTD.

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Judgments citing PRAGATHI GRAMINA BANK', (2018) 91 TAXMANN.COM 343 (KAR), 'COMMISSIONER OF INCOME-TAX, LTU v. COMPAQ ELECTRIC LTD.

Deputy Commissioner of Income-Tax, Circle -3, Nashik vs. Windsor Machines Ltd., Mumbai

In the result, the appeal of Revenue is partly allowed

ITA 915/PUN/2022[2011-12]Status: DisposedITAT Pune20 Oct 2023AY 2011-12

Bench: Shri S.S. Viswanethra Ravi & Shri G.D. Padmahshali

For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Ajay Kumar Kesari

Section 3Section 32(2)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER AND SHRI G.D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.915/PUN/2022 धििधारण वर्ा / Assessment Year : 2011-12 Dy. Commissioner of Income Tax, Central Circle -1, Nashik .......अपीलार्थी / Appellant बनाम / V/s. Windsor Machines Limited, 102/103, Dev Milan CHS Ltd., Next to Tip Top Plaza, LBS Road, Thane West, Mumbai – 400604 PAN : AAACD4302P ……प्रत्यर्थी / Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Ajay Kumar Kesari सुनवाई की ता…

Income Tax Officer, Dhar vs. Shri Sunil Kumar Jain Prop. M/S Sunil Traders, Kanwan, Badnagar

In the result, Revenue’s appeal is dismissed

ITA 793/IND/2018[2014-15]Status: DisposedITAT Indore21 Nov 2022AY 2014-15

Bench: Ms. Madhumita Roy & Shri Bhagirath Mal Biyani

For Appellant: Shri Ashish Porwal, Sr.DRFor Respondent: Date of Hearing

Section 142(1)Section 143(3)Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE Ms. MADHUMITA ROY, JUDICIAL MEMBER & SHRI BHAGIRATH MAL BIYANI, ACCOUNTANT MEMBER I.T.A. No.793/Ind/2018 (Assessment Year: 2014-15) Income-tax Officer Vs. Shri Sunil Kumar Jain Aayakar Bhawan, Dhar Prop. M/s. Sunil Traders, Kanwan, Tehsil-Badnawar, Distt. Dhar (M.P.) Survey No. 314/3, SDA Compound, Lasudiya Mori, Indore, Madhya Pradesh - 452001 PAN No. AFSPJ4881P (Appellant) .. (Respondent) Appellant by : Shri Ashish Porwal, Sr.DR Shri Pankaj Shah, A.R. Respondent by : Date of Hearing 14.09.2022 Date of Pronouncement 21 .11.2022 O R D E R…

The Commissioner of Income Tax vs. M/S. Karnataka Power Transmission Corpn. Ltd

In the result, we do not find any merit in this

ITA/91/2015HC Karnataka26 Jul 2021

Bench: ALOK ARADHE,HEMANT CHANDANGOUDAR

Section 143(2)Section 148Section 260Section 260ASection 41(1)

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 26TH DAY OF JULY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE HEMANT CHANDANGOUDAR I.T.A. NO.91 OF 2015 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX JSS TOWERS, BSK III STAGE BANGALORE-560085. 2. THE DEPUTY COMMISSIONER OF INCOME-TAX JSS TOWERS, BSK III STAGE BANGALORE-560085. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. KARNATAKA POWER TRANSMISSION CORPN. LTD., 7TH FLOOR, KAVERI BHAVAN KEMPEGOWDA ROAD BANGALORE PAN:AABCK7281 ... RESPONDENT (BY SRI. CHYTHANYA K.K. ADV.) - - - THIS…