Praduman Singh v. Union of India & Ors.

2004 SCC OnLine DEL 446Reported decision2004#23472 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2022 to 2026.

Judgments citing Praduman Singh v. Union of India & Ors.

Praduman Singh v. Union of India & Ors. (2004 SCC OnLine DEL 446) — Cited in 3 Judgments | BharatTax