Pradipbhai Dayabhai Aghara v. ITO

159 Taxmann.com 1591Reported decision2024#16853 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

Judgments citing Pradipbhai Dayabhai Aghara v. ITO

Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur

In the result, all the appeals filed by the assessee in ITA

ITA 173/PAT/2023[2020-21]Status: HeardITAT Patna28 Aug 2024AY 2020-21

Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am

For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…

Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur

In the result, all the appeals filed by the assessee in ITA

ITA 171/PAT/2023[2019-20]Status: HeardITAT Patna28 Aug 2024AY 2019-20

Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am

For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…

Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur

In the result, all the appeals filed by the assessee in ITA

ITA 169/PAT/2023[2016-17]Status: HeardITAT Patna28 Aug 2024AY 2016-17

Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am

For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…

Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur

In the result, all the appeals filed by the assessee in ITA

ITA 168/PAT/2023[2015-16]Status: HeardITAT Patna28 Aug 2024AY 2015-16

Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am

For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…

Nand Kumar Prasad Sah, Muzaffarpur vs. Ac/DCIT Central Circle, Muzaffarpur

In the result, all the appeals filed by the assessee in ITA

ITA 167/PAT/2023[2014-15]Status: HeardITAT Patna28 Aug 2024AY 2014-15

Bench: Shri Rajpal Yadav, Vp & Shri Dr. Manish Borad, Am

For Appellant: Shri SK Tulsiyan, &For Respondent: Shri Ashwani Kr. Singal, DR
Section 132Section 144ASection 148Section 271ASection 271BSection 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL “DB” BENCH, PATNA (Through virtual hearing at Kolkata) BEFORE SHRI RAJPAL YADAV, VP AND SHRI DR. MANISH BORAD, AM ITA Nos. 167,168,169,171,173/PAT/2023 (Assessment Year: 2014-15,2015-16,2016-17, 2019- 20,2020-21) CIT (A) Nand Kumar Prasad Sah Lok Nayak Bhawan Saraiyaganj, Bihar-842001 Vs. Muzaffarpur, Bihar, (Appellant) (Respondent) PAN No. AJNPS7052G Assessee by : Shri SK Tulsiyan, & Ms. Puja Somani, Ars Revenue by : Shri Ashwani Kr. Singal, DR Date of hearing: 20.06.2024 Date of pronouncement: 28.08.2024 O R D E R PER BENCH: These appeals at the instance of the assessee a…

Pradipbhai Dayabhai Aghara v. ITO (159 Taxmann.com 1591) — Cited in 5 Judgments | BharatTax