Pr Commissioner of Income Tax, City-1 v. Bombay Burmah Trading Corporation Ltd.

256 Taxmann 393Reported decision2018#9600 most cited
11

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Pr Commissioner of Income Tax, City-1 v. Bombay Burmah Trading Corporation Ltd.

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 255/BANG/2018[2012-13]Status: DisposedITAT Bangalore20 Sept 2019AY 2012-13

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 254/BANG/2018[2011-12]Status: DisposedITAT Bangalore20 Sept 2019AY 2011-12

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 253/BANG/2018[2008-09]Status: DisposedITAT Bangalore20 Sept 2019AY 2008-09

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 252/BANG/2018[2007-08]Status: DisposedITAT Bangalore20 Sept 2019AY 2007-08

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 251/BANG/2018[2006-07]Status: DisposedITAT Bangalore20 Sept 2019AY 2006-07

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 250/BANG/2018[2005-06]Status: DisposedITAT Bangalore20 Sept 2019AY 2005-06

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 249/BANG/2018[2004-05]Status: DisposedITAT Bangalore20 Sept 2019AY 2004-05

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 248/BANG/2018[2003-04]Status: DisposedITAT Bangalore20 Sept 2019AY 2003-04

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 247/BANG/2018[2001-02]Status: DisposedITAT Bangalore20 Sept 2019AY 2001-02

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 245/BANG/2018[2000-01]Status: DisposedITAT Bangalore20 Sept 2019AY 2000-01

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

M/S Maharashtra Apex Corporation Limited, Manipal vs. Deputy Commissioner of Income Tax Circle-1, Udupi

240 & 241/Bang/2018

ITA 243/BANG/2018[1999-00]Status: DisposedITAT Bangalore20 Sept 2019AY 1999-00

Bench: Shri A. K. Garodia & Shri Pavan Kumar Gadale

For Appellant: Shri Anil Kumar Rao, C. AFor Respondent: Shri Vikas Suryavamshi, Addl. CIT DR
Section 143Section 154

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘A’, BANGALORE BEFORE SHRI A. K. GARODIA, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA Nos. 239 to 255 (Bang) 2018 (Assessment Years : 1995-96 to 2008-09 & 2011-12 to 2012-13) M/s. Maharashtra Apex Corporation Ltd., Appellant Syndicate House, Manipal – 576104. PAN. AACCM2741B Vs The DCIT, Circle – 1, Udupi. Respondent Assessee by : Shri Anil Kumar Rao, C. A. Revenue by : Shri Vikas Suryavamshi, Addl. CIT DR Date of hearing : 31 – 07 – 2019 Date of pronouncement : 20– 09 – 2019 O R D E R PER BENCH: All these seventeen appeals are filed…

Pr Commissioner of Income Tax, City-1 v. Bombay Burmah Trading Corporation Ltd. (256 Taxmann 393) — Cited in 11 Judgments | BharatTax