Pr. CIT v. Sunrise Finlease P. Ltd.

89 Taxmann.com 1High Court2018#878 most cited
120

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2009 to 2025.

Also referred to as

Pr. CIT v. Sunrise Finlease P. Ltd. · Sunrise Finlease P. Ltd. · Section 153A Income Tax Act · Section 132 Income Tax Act · Section 153D Income Tax Act · Search and seizure assessment · Block assessment · Income Tax High Court 2018 · Section 68 cash credits · Validity of assessment procedure · 89 Taxmann.com 1 · 144 ITR 954

Issues it is cited on

Judgments citing Pr. CIT v. Sunrise Finlease P. Ltd.