Pr.CIT v. Sunil Mittal HUF

164 Taxmann.com 709High Court#22962 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 131Section 132(4)Section 133ASection 145(3)Section 37(1)Section 69BSection 69CSection 142(1)

Issues it is cited on

commissioner (appeals)undisclosed incomesection 69section 250persontotal incomebusiness

Judgments citing Pr.CIT v. Sunil Mittal HUF

Deputy Commissioner of Income Tax, Central Circle 2, Trichy, Income Tax Office vs. Ramasamy Sivaprakasam, Karur

ITA 1267/CHNY/2025[2016-17]Status: DisposedITAT Chennai12 Sept 2025AY 2016-17

Bench: Shri Aby T. Varkey & Shri Amitabh Shukla

For Appellant: Mr. M.K. Rangaswamy, CAFor Respondent: Ms. Anitha, Addl. CIT
Section 131Section 133ASection 250Section 37Section 37(1)

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी अिमताभ शु"ा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1266 & 1267/Chny/2025 िनधा"रण वष"/Assessment Years: 2014-15 & 2016-17 The DCIT, v. Ramasamy Sivaprakasam, Central Circle-2, No.32-A, Trichy. Kamarajapuram East Karur, Karur-639 002. [PAN: AZWPS 4034 M] (अपीलाथ"/Appellant) (""यथ"/Respondent) Department by : Ms. Anitha, Addl. CIT Assessee by : Mr. M.K. Rangaswamy, CA : सुनवाईक"तारीख/Date…

Deputy Commissioner of Income Tax, Income Tax Office, Trichy vs. Ramasamy Sivaprakasam, Karur

ITA 1266/CHNY/2025[2014-15]Status: DisposedITAT Chennai12 Sept 2025AY 2014-15

Bench: Shri Aby T. Varkey & Shri Amitabh Shukla

For Appellant: Mr. M.K. Rangaswamy, CAFor Respondent: Ms. Anitha, Addl. CIT
Section 131Section 133ASection 250Section 37Section 37(1)

…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद" एवं एवं एवं एवं "ी अिमताभ शु"ा, लेखा सद" के सम" BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1266 & 1267/Chny/2025 िनधा"रण वष"/Assessment Years: 2014-15 & 2016-17 The DCIT, v. Ramasamy Sivaprakasam, Central Circle-2, No.32-A, Trichy. Kamarajapuram East Karur, Karur-639 002. [PAN: AZWPS 4034 M] (अपीलाथ"/Appellant) (""यथ"/Respondent) Department by : Ms. Anitha, Addl. CIT Assessee by : Mr. M.K. Rangaswamy, CA : सुनवाईक"तारीख/Date…

Baldevbhai Lalabhai Luhar, Ahmedabad vs. Income Tax Officer, Ward-1(1)(2), Pratyakshar Bhavan, Ahmedabad

In the result, the ground no

ITA 888/AHD/2023[2015-16]Status: DisposedITAT Ahmedabad11 Sept 2024AY 2015-16

Bench: Shri Siddhartha Nautiyal & Shri Makarand Vasant Mahadeokar

For Appellant: Respondent by: Shri Sudhakar Verma, Sr. DRFor Respondent: Shri Sudhakar Verma, Sr. DR
Section 250Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI MAKARAND VASANT MAHADEOKAR, ACCOUNTANT MEMBER I.T.A. No.888/Ahd/2023 (Assessment Year: 2015-16) Baldevbhai Lalabhai Luhar, Vs. Income Tax Officer E-401, Shiddhashilla Apartment, Ward-1(1)(2), Vasna, Ahmedabad. Ahmedabad-380007. [PAN No.ACMPL5821A] (Appellant) .. (Respondent) Ms. Vidhi V Pandya, A.R. Appellant by : Respondent by: Shri Sudhakar Verma, Sr. DR Date of Hearing 03.09.2024 11.09.2024 Date of Pronouncement O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been filed by t…

Pr.CIT v. Sunil Mittal HUF (164 Taxmann.com 709) — Cited in 3 Judgments | BharatTax