What is Pr.CIT v. Siddarth Gupta authority for?

The CBDT's guidelines issued under Section 119 of the Income Tax Act are binding on the revenue department.

How many judgments cite Pr.CIT v. Siddarth Gupta?

96 judgments on BharatTax cite Pr.CIT v. Siddarth Gupta (147 Taxmann.com 305), spanning 2023 to 2026.

Which sections of the Income Tax Act does Pr.CIT v. Siddarth Gupta come up under?

It is most often cited in judgments turning on Section 143(3), Section 153D, Section 132, Section 69A, Section 115BBE, Section 153A.

Pr.CIT v. Siddarth Gupta (147 Taxmann.com 305)

Shri Murli Manohar, Jalandhar vs. Assistant Commissioner of Income Tax Central Circle-2, Jalandhar

In the result, both the appeals of the assessee are allowed

ITA 555/ASR/2019[2015-16]Status: DisposedITAT Amritsar26 Jul 2023AY 2015-16

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: NoneFor Respondent: Sh. Hitendra Bhauraoji Ninawe, CIT DR

Section 143(2)Section 143(3)Section 153ASection 153DSection 69

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. Nos. 555 & 556/Asr/2019 Assessment Years: 2015-16 & 2016-17 Sh. Murli Manohar, Vs. Asstt. Commissioner of Income D-602, Jalandhar Heights, Tax, Circle-2, Jalandhar 66 Road, Jalandhar [PAN: AASPM 1133E] (Appellant) (Respondent) Appellant by : None Respondent by: Sh. Hitendra Bhauraoji Ninawe, CIT DR Date of Hearing: 18.07.2023 Date of Pronouncement: 26.07.2023 ORDER Per Dr. M. L. Meena, AM: Both the captioned appeals have been filed by the assessees aga…

Sh. Balwinder Singh Kohli, Jalandhar vs. The Dy Commissioner of Income Tax, Jalandhar

The appeals are disposed off in the manner discussed as above

ITA 87/ASR/2017[2013-14]Status: DisposedITAT Amritsar21 Jun 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Ashray Sarna, CAFor Respondent: Sh . Hitendra Bhauraoji Ninawe

Section 143Section 153DSection 3

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 87/Asr/2017 Assessment Year: 2013-14 Shri Balwinder Singh Kohli Vs. The DCIT 10- Jyoti Nagar, Near Income Tax Central Circle-II, Colony, Jalandhar Jalandhar PAN: ADTPS2409R APPELLANT RESPONDENT I.T.A. No. 266/Asr/2017 Assessment Year: 2013-14 Shri Darshan Pal Singh Garewal Vs. Dy. CIT C/o Shri Dinesh Sarna (Advocate) Central Circle-II Model Town Road, Jalandhar Jalandhar PAN: AISPG9530B APPELLANT RESPONDENT Assessee by: Sh. Ashray Sarna, CA Revenue by:…

Sh. Darshan Pal Singh Grewal, Ludhiana vs. D.C.I.T., Central Circle-II, Jalandhar

The appeals are disposed off in the manner discussed as above

ITA 266/ASR/2017[2013-14]Status: DisposedITAT Amritsar21 Jun 2023AY 2013-14

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

For Appellant: Sh. Ashray Sarna, CAFor Respondent: Sh . Hitendra Bhauraoji Ninawe

Section 143Section 153DSection 3

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 87/Asr/2017 Assessment Year: 2013-14 Shri Balwinder Singh Kohli Vs. The DCIT 10- Jyoti Nagar, Near Income Tax Central Circle-II, Colony, Jalandhar Jalandhar PAN: ADTPS2409R APPELLANT RESPONDENT I.T.A. No. 266/Asr/2017 Assessment Year: 2013-14 Shri Darshan Pal Singh Garewal Vs. Dy. CIT C/o Shri Dinesh Sarna (Advocate) Central Circle-II Model Town Road, Jalandhar Jalandhar PAN: AISPG9530B APPELLANT RESPONDENT Assessee by: Sh. Ashray Sarna, CA Revenue by:…

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

In the result, the appeals of the revenue are dismissed and appeals of assessee are allowed in the terms indicated above

ITA 80/ASR/2020[2014-15]Status: DisposedITAT Amritsar09 Jun 2023AY 2014-15

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Pr.CIT v. Siddarth Gupta

What is Pr.CIT v. Siddarth Gupta authority for?

Also referred to as

Sections most often in play

Issues it is cited on

Judgments citing Pr.CIT v. Siddarth Gupta

Shri Murli Manohar, Jalandhar vs. Assistant Commissioner of Income Tax Central Circle-2, Jalandhar

Sh. Balwinder Singh Kohli, Jalandhar vs. The Dy Commissioner of Income Tax, Jalandhar

Sh. Darshan Pal Singh Grewal, Ludhiana vs. D.C.I.T., Central Circle-II, Jalandhar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Private Limited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Foods Privatelimited, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdadbad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

M/S Narula Oil & Fats Private Limited, Ahemdabad vs. Deputy Commissioner of Income Tax Central Circle, Amritsar

Assistant Commissioner of Income Tax Central Circle, Amritsar vs. M/S Narula Oil & Fats Privte Limited, Ahmedabad

Assistant Commissioner of Income Tax Central Circle, Amritsar vs. M/S Narula Oil & Fats Private Limited, Ahmedabad

Measage Narula Solvex Private Limited, Moga vs. Deputy Commissioner of Income Tax Central Circle, Amritsar