Pr. CIT v. Petrofils Co-operative Limited

130 Taxmann.com 190High Court2021#18971 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 139Section 142(1)Section 143(2)Section 250Section 32(1)Section 32(2)Section 33BSection 35(4)

Judgments citing Pr. CIT v. Petrofils Co-operative Limited

Chandrashekar Hemanth, Bengaluru vs. Income Tax Officer Ward 7(2)(4) Bangalore, Bengaluru

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1677/BANG/2024[2017-18]Status: DisposedITAT Bangalore06 Jan 2025AY 2017-18

Bench: Shri Waseem Ahmed & Shri Soundararajan K.Assessment Year : 2017-18

For Appellant: Shri Siddesh Nagaraj Gaddi, CAFor Respondent: Shri Sridhar E, CIT-DR
Section 139(1)Section 143(2)Section 250Section 69ASection 80

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2017-18 Shri Chandrashekar Hemanth, The Income Tax 421, 43rd Cross, Officer, 8th Block Jayanagar, Ward – 7(2)(4), Bangalore – 560 070. Bangalore. Vs. PAN: AESPH7582J APPELLANT RESPONDENT Assessee by : Shri Siddesh Nagaraj Gaddi, CA Revenue by : Shri Sridhar E, CIT-DR Date of Hearing : 12-11-2024 Date of Pronouncement : 06-01-2025 ORDER PER SOUNDARARAJAN K., JUDICIAL MEMBER This is an appeal filed by the assessee challenging the order of the NFAC,…

Triveni Glass Limited, Allahabad vs. Income Tax Officer Ward 2(3), Allahabad

In the result, the appeal filed by assessee in ITA no

ITA 21/ALLD/2020[2013-14]Status: DisposedITAT Allahabad14 Oct 2021AY 2013-14

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

Triveni Glass Limited, Allahabad vs. Income Tax Officer Ward 2(3), Allahabad

In the result, the appeal filed by assessee in ITA no

ITA 20/ALLD/2020[2012-13]Status: DisposedITAT Allahabad14 Oct 2021AY 2012-13

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

Triveni Glass Limited, Allahabad vs. Income Tax Officer Ward 2(3), Allahabad

In the result, the appeal filed by assessee in ITA no

ITA 19/ALLD/2020[2012-13]Status: DisposedITAT Allahabad14 Oct 2021AY 2012-13

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

Pr. CIT v. Petrofils Co-operative Limited (130 Taxmann.com 190) — Cited in 4 Judgments | BharatTax