Pr. CIT v. Petrofils Co-operative Limited

130 Taxmann.com 191Supreme Court of India2021#16702 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 139Section 142(1)Section 143(2)Section 250Section 32(1)Section 32(2)Section 33BSection 35(4)

Judgments citing Pr. CIT v. Petrofils Co-operative Limited

CHANDRASHEKAR HEMANTH ,BENGALURU vs. INCOME TAX OFFICER WARD 7(2)(4) BANGALORE, BENGALURU

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1677/BANG/2024[2017-18]Status: DisposedITAT Bangalore06 Jan 2025AY 2017-18

Bench: Shri Waseem Ahmed & Shri Soundararajan K.Assessment Year : 2017-18

For Appellant: Shri Siddesh Nagaraj Gaddi, CAFor Respondent: Shri Sridhar E, CIT-DR
Section 139(1)Section 143(2)Section 250Section 69ASection 80

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2017-18 Shri Chandrashekar Hemanth, The Income Tax 421, 43rd Cross, Officer, 8th Block Jayanagar, Ward – 7(2)(4), Bangalore – 560 070. Bangalore. Vs. PAN: AESPH7582J APPELLANT RESPONDENT Assessee by : Shri Siddesh Nagaraj Gaddi, CA Revenue by : Shri Sridhar E, CIT-DR Date of Hearing : 12-11-2024 Date of Pronouncement : 06-01-2025 ORDER PER SOUNDARARAJAN K., JUDICIAL MEMBER This is an appeal filed by the assessee challenging the order of the NFAC,…

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, NASHIK vs. WINDSOR MACHINES LTD., MUMBAI

In the result, the appeal of Revenue is partly allowed

ITA 915/PUN/2022[2011-12]Status: DisposedITAT Pune20 Oct 2023AY 2011-12

Bench: Shri S.S. Viswanethra Ravi & Shri G.D. Padmahshali

For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Ajay Kumar Kesari
Section 3Section 32(2)

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER AND SHRI G.D. PADMAHSHALI, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.915/PUN/2022 धििधारण वर्ा / Assessment Year : 2011-12 Dy. Commissioner of Income Tax, Central Circle -1, Nashik .......अपीलार्थी / Appellant बनाम / V/s. Windsor Machines Limited, 102/103, Dev Milan CHS Ltd., Next to Tip Top Plaza, LBS Road, Thane West, Mumbai – 400604 PAN : AAACD4302P ……प्रत्यर्थी / Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Ajay Kumar Kesari सुनवाई की ता…

TRIVENI GLASS LIMITED,ALLAHABAD vs. INCOME TAX OFFICER WARD 2(3), ALLAHABAD

In the result, the appeal filed by assessee in ITA no

ITA 21/ALLD/2020[2013-14]Status: DisposedITAT Allahabad14 Oct 2021AY 2013-14

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

TRIVENI GLASS LIMITED,ALLAHABAD vs. INCOME TAX OFFICER WARD 2(3), ALLAHABAD

In the result, the appeal filed by assessee in ITA no

ITA 20/ALLD/2020[2012-13]Status: DisposedITAT Allahabad14 Oct 2021AY 2012-13

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

TRIVENI GLASS LIMITED,ALLAHABAD vs. INCOME TAX OFFICER WARD 2(3) , ALLAHABAD

In the result, the appeal filed by assessee in ITA no

ITA 19/ALLD/2020[2012-13]Status: DisposedITAT Allahabad14 Oct 2021AY 2012-13

Bench: Shri.Vijay Pal Rao& Shri Ramit Kochar

For Appellant: Ms. Tanu Singhal, CAFor Respondent: Shri A. K. Singh,Sr. DR
Section 143(3)Section 154Section 253(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH, ALLAHABAD [THROUGH VIRTUAL COURT] BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER& SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER ITA Nos.19 to 21/ALLD/2020 Assessment Years: 2012-13& 2013-14 Triveni Glass Ltd Income Tax Officer, Ward 1, Kanpur Road, Allahabad-211001, U.P. v. II(3), 38, M. G. Marg, Civil Lines, Allahabad- 211001, U.P. PAN:AAACT8795L (Appellant) (Respondent) Appellant by: Ms. Tanu Singhal, CA Respondent by: Shri A. K. Singh,Sr. DR Date of hearing: 19.07.2021& 10.09.2021 Date of pronouncement: 14.10.2021 O R D E R PER BENCH: These threeappeals bearing I…

Pr. CIT v. Petrofils Co-operative Limited (130 Taxmann.com 191) — Cited in 5 Judgments | BharatTax