Pr. CIT v. Lalitaben Gobindbhai Patel

Shri Ashokkumar Govindbhai Patel, Ahmedabad vs. The Income Tax Officer, Ward-4(2)(1), Ahmedabad

In the result, the appeal of the assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2012-13 Ashokkumar Govindbhai The ITO, Patel, 7 & 8, Shantagovind Ward-4(2)(1), Bungalows, Behind Kargil Vs Ahmedabad Petrol Pump, Sola, (Respondent) Ahmedabad-380060 PAN: ACRPP8042j (Appellant) Revenue by: Shri Vinod Tanwani, CIT-D.R. Assessee by: Shri Pritesh Shah, A.R. Date of hearing : 03-06-2021 Date of pronouncement : 18-06-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal fo…

The ITO-Ward-1(2)(3), Ahmedabad vs. Smt. Lalitaben Govindbhai Patel, Ahmedabad

In the result, appeal is dismissed as infructuous

Bench: Shri Pramod Kumar, Hon’Ble & Shri Mahavir Prasadआयकर अपील सं./I.T.A. No. 875/Ahd/2016 & Cross Objection No. 76/Ahd/2016 ("नधा"रण वष" / Assessment Year: 2009-10) Ito, Smt. Lalitaben बनाम/ Ward-1(2)(3), Ahmedabad, Govindbhai Patel Vs. A-Wing, Room No. 103, Ganesh House, 1St Floor, Pratyaksh Kar Nr. Dharnidhar Derasar, Bhavan, Ambawadi, New Vikas Gruh Road, Ahmedabad- 380015 Paldi Bhatta, Ahmedabad- 380007 Smt. Lalitaben Govindbhai Ito, Patel Ward-1(2)(3), Ahmedabad, Ganesh House, A-Wing, Room No. 103, 1St Floor, Pratyaksh Kar Nr. Dharnidhar Derasar, New Vikas Gruh Road, Bhavan, Ambawadi, Paldi Bhatta, Ahmedabad- 380015 Ahmedabad- 380007 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aea Pp9 516 L (Appellant/Respondent) .. (Respondent/Cross Objector) अपीलाथ" ओर से /Appellant By : O. P. Sharma, Cit Dr, Lalit P. Jain, Sr. Dr Nupur Patel ""यथ" क" ओर से / Respondent By : सुनवाई क" तार"ख / Date Of 03/01/2019 Hearing घोषणा क" तार"ख /Date Of 22/03/2019 Pronouncement आदेश/O R D E R Per Mahavir Prasad - Jm: This Appeal Has Been Preferred By The Revenue Against The Order Of Ld. Cit(A) Appeal No. Cit(A)-10/Ito-Wd/2(1)/370/2014-15 Dated 03.02.2016 Arising From Assessment Order Dated 26.06.2014. In The

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘C’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, HON’BLE VICE PRESIDENT & SHRI MAHAVIR PRASAD, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 875/Ahd/2016 And Cross Objection No. 76/Ahd/2016 ("नधा"रण वष" / Assessment Year: 2009-10) ITO, Smt. Lalitaben बनाम/ Ward-1(2)(3), Ahmedabad, Govindbhai Patel Vs. A-Wing, Room No. 103, Ganesh House, 1st Floor, Pratyaksh Kar Nr. Dharnidhar Derasar, Bhavan, Ambawadi, New Vikas Gruh Road, Ahmedabad- 380015 Paldi Bhatta, Ahmedabad- 380007 Smt. Lalitaben Govindbhai ITO, Patel Ward-1(2)(3), Ahmedab…

Manulaben D. Brahmbhatt, Vadodara vs. The Income Tax Officer, Ward-1(2)(4), Baroda

In the result, appeal of the Assessee is partly allowed

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr आयकर अपील सं./I.T.A. No. 643/Ahd/2017 ("नधा"रण वष" / Assessment Year : 2009-10)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘SMC’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. No. 643/Ahd/2017 ("नधा"रण वष" / Assessment Year : 2009-10) Manjulaben D Brahmbhatt बनाम/ ITO Through L/H Shri Kishor B Ward – 1(2)(4), Vs. Brahmbhatt, Patel Falia, Race Course, Vadodara - Gotri Gam, Vadodara - 390007 390021 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : BCUPB7650J .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से /Appellant by : Shri Manish Shah, A.R. Shri Sumeet Kumar…