Pr. CIT v. Hardik Bharat Patel

410 ITR 202High Court2019#20916 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Judgments citing Pr. CIT v. Hardik Bharat Patel

DCIT-CC 3(2), MUMBAI vs. ANIRUDDHA N MALPANI, MUMBAI

ITA 4125/MUM/2019[2016-17]Status: DisposedITAT Mumbai12 Jan 2023AY 2016-17

Bench: Shri Kuldip Singh & Shri S. Rifaur Rahmanassessment Year: 2016-17 Smt. Anjali Aniruddha Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aahpm0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aacpm9738M (Appellant) (Respondent) Assessment Year: 2016-17 Deputy Commissioner Of Smt. Anjali Aniruddha Income Tax, Malpani, 603, 6Th Floor, Central Circle-3(2), Vs. 6Th Floor, Jamuna Sagar Central Range-3, Room No.1913, Building, Air India Building, Sbs Road, Nariman Point, Colaba

For Appellant: Shri Hiro Rai, A.R. &For Respondent: Smt. Shailja Rai, D.R. &
Section 234BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “A”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2016-17 Smt. Anjali Aniruddha DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 PAN: AAHPM0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air I…

DCIT-CC3(2), MUMBAI vs. ANJALI A MALPANI, MUMBAI

ITA 4119/MUM/2019[2016-17]Status: DisposedITAT Mumbai12 Jan 2023AY 2016-17

Bench: Shri Kuldip Singh & Shri S. Rifaur Rahmanassessment Year: 2016-17 Smt. Anjali Aniruddha Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aahpm0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aacpm9738M (Appellant) (Respondent) Assessment Year: 2016-17 Deputy Commissioner Of Smt. Anjali Aniruddha Income Tax, Malpani, 603, 6Th Floor, Central Circle-3(2), Vs. 6Th Floor, Jamuna Sagar Central Range-3, Room No.1913, Building, Air India Building, Sbs Road, Nariman Point, Colaba

For Appellant: Shri Hiro Rai, A.R. &For Respondent: Smt. Shailja Rai, D.R. &
Section 234BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “A”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2016-17 Smt. Anjali Aniruddha DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 PAN: AAHPM0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air I…

ANIRUDDHA N. MALPANI,MUMBAI vs. DCIT- CENTRAL CIRCLE- 3 (2), MUMBAI

ITA 3930/MUM/2019[2016-17]Status: DisposedITAT Mumbai12 Jan 2023AY 2016-17

Bench: Shri Kuldip Singh & Shri S. Rifaur Rahmanassessment Year: 2016-17 Smt. Anjali Aniruddha Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aahpm0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aacpm9738M (Appellant) (Respondent) Assessment Year: 2016-17 Deputy Commissioner Of Smt. Anjali Aniruddha Income Tax, Malpani, 603, 6Th Floor, Central Circle-3(2), Vs. 6Th Floor, Jamuna Sagar Central Range-3, Room No.1913, Building, Air India Building, Sbs Road, Nariman Point, Colaba

For Appellant: Shri Hiro Rai, A.R. &For Respondent: Smt. Shailja Rai, D.R. &
Section 234BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “A”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2016-17 Smt. Anjali Aniruddha DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 PAN: AAHPM0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air I…

ANJALI A. MALPANI,MUMBAI vs. DCIT - CC- 3(2), MUMBAI

ITA 3923/MUM/2019[2016-17]Status: DisposedITAT Mumbai12 Jan 2023AY 2016-17

Bench: Shri Kuldip Singh & Shri S. Rifaur Rahmanassessment Year: 2016-17 Smt. Anjali Aniruddha Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aahpm0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. Dcit-Central Circle-3(2), Malpani, Room No.1913, 603, 6Th Floor, 19Th Floor, 6Th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 Pan: Aacpm9738M (Appellant) (Respondent) Assessment Year: 2016-17 Deputy Commissioner Of Smt. Anjali Aniruddha Income Tax, Malpani, 603, 6Th Floor, Central Circle-3(2), Vs. 6Th Floor, Jamuna Sagar Central Range-3, Room No.1913, Building, Air India Building, Sbs Road, Nariman Point, Colaba

For Appellant: Shri Hiro Rai, A.R. &For Respondent: Smt. Shailja Rai, D.R. &
Section 234BSection 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “A”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, ACCOUNTANT MEMBER Assessment Year: 2016-17 Smt. Anjali Aniruddha DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air India Building, Vs. Shahid Bhagat Singh Nariman Point, Road, Mumbai - 400021 Near Colaba Bus Station, Mumbai – 400 005 PAN: AAHPM0693E (Appellant) (Respondent) Assessment Year: 2016-17 Shri Aniruddha Narayan. DCIT-Central Circle-3(2), Malpani, Room No.1913, 603, 6th Floor, 19th Floor, 6th Floor, Jamuna Sagar, Air I…

Pr. CIT v. Hardik Bharat Patel (410 ITR 202) — Cited in 4 Judgments | BharatTax