Pr.CIT v. Gujarat Gas Finance Services Ltd.

233 Taxmann.com 532High Court2015#17373 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Judgments citing Pr.CIT v. Gujarat Gas Finance Services Ltd.

YETURU BIO TECH LIMITED,HYDERABAD vs. ASST. COMMISSIONER OF INCOME TAX(OSD), WARD-17(4), HYDERABAD

Appeals are partly allowed in above terms

ITA 549/HYD/2018[2014-15]Status: DisposedITAT Hyderabad12 Jul 2021AY 2014-15

Bench: Shri S.S. Godara & Shri L.P. Sahu

For Appellant: Sri A.V Raghu Ram, AdvFor Respondent: Shri Rohit Mujumdar, DR
Section 143(3)Section 40A(2)Section 40A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Shri S.S. GODARA, Judicial Member and Shri L.P. SAHU, Accountant Member ITA Nos. 1502 to 1504/Hyd./2016 Assessment Years : 2010-11 to 2012-13 ITA No. 1496/Hyd./2017 Assessment Year : 2013-14 ITA No. 549/Hyd./2018 Assessment Year : 2014-15 M/s Yeturu Bio Tech Limited vs. Dy.CIT, Circle 3(3) Hyderabad [Presently ITO, Ward 17(4)] Hyderabad. [PAN: AAACY0850F] (Appellant) (Respondent) For Appellant: Sri A.V Raghu Ram, Adv. For Respondent : Shri Rohit Mujumdar, DR Smt. M. Narmada, DR [in ITA 549/Hyd/2018] D…

YETURU BIO TECH LIMITED, HYDERABAD,HYDERABAD vs. INCOME TAX OFFICER, WARD-17(4), HYDERABAD

Appeals are partly allowed in above terms

ITA 1496/HYD/2017[2013-14]Status: DisposedITAT Hyderabad12 Jul 2021AY 2013-14

Bench: Shri S.S. Godara & Shri L.P. Sahu

For Appellant: Sri A.V Raghu Ram, AdvFor Respondent: Shri Rohit Mujumdar, DR
Section 143(3)Section 40A(2)Section 40A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Shri S.S. GODARA, Judicial Member and Shri L.P. SAHU, Accountant Member ITA Nos. 1502 to 1504/Hyd./2016 Assessment Years : 2010-11 to 2012-13 ITA No. 1496/Hyd./2017 Assessment Year : 2013-14 ITA No. 549/Hyd./2018 Assessment Year : 2014-15 M/s Yeturu Bio Tech Limited vs. Dy.CIT, Circle 3(3) Hyderabad [Presently ITO, Ward 17(4)] Hyderabad. [PAN: AAACY0850F] (Appellant) (Respondent) For Appellant: Sri A.V Raghu Ram, Adv. For Respondent : Shri Rohit Mujumdar, DR Smt. M. Narmada, DR [in ITA 549/Hyd/2018] D…

YETURU BIO TECH LIMITED, HYDERABAD,HYDERABAD vs. DCIT, CRICLE-3(3), HYDERABAD, HYDERABAD

Appeals are partly allowed in above terms

ITA 1504/HYD/2016[2012-13]Status: DisposedITAT Hyderabad12 Jul 2021AY 2012-13

Bench: Shri S.S. Godara & Shri L.P. Sahu

For Appellant: Sri A.V Raghu Ram, AdvFor Respondent: Shri Rohit Mujumdar, DR
Section 143(3)Section 40A(2)Section 40A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Shri S.S. GODARA, Judicial Member and Shri L.P. SAHU, Accountant Member ITA Nos. 1502 to 1504/Hyd./2016 Assessment Years : 2010-11 to 2012-13 ITA No. 1496/Hyd./2017 Assessment Year : 2013-14 ITA No. 549/Hyd./2018 Assessment Year : 2014-15 M/s Yeturu Bio Tech Limited vs. Dy.CIT, Circle 3(3) Hyderabad [Presently ITO, Ward 17(4)] Hyderabad. [PAN: AAACY0850F] (Appellant) (Respondent) For Appellant: Sri A.V Raghu Ram, Adv. For Respondent : Shri Rohit Mujumdar, DR Smt. M. Narmada, DR [in ITA 549/Hyd/2018] D…

YETURU BIO TECH LIMITED, HYDERABAD,HYDERABAD vs. DCIT, CRICLE-3(3), HYDERABAD, HYDERABAD

Appeals are partly allowed in above terms

ITA 1503/HYD/2016[2011-12]Status: DisposedITAT Hyderabad12 Jul 2021AY 2011-12

Bench: Shri S.S. Godara & Shri L.P. Sahu

For Appellant: Sri A.V Raghu Ram, AdvFor Respondent: Shri Rohit Mujumdar, DR
Section 143(3)Section 40A(2)Section 40A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Shri S.S. GODARA, Judicial Member and Shri L.P. SAHU, Accountant Member ITA Nos. 1502 to 1504/Hyd./2016 Assessment Years : 2010-11 to 2012-13 ITA No. 1496/Hyd./2017 Assessment Year : 2013-14 ITA No. 549/Hyd./2018 Assessment Year : 2014-15 M/s Yeturu Bio Tech Limited vs. Dy.CIT, Circle 3(3) Hyderabad [Presently ITO, Ward 17(4)] Hyderabad. [PAN: AAACY0850F] (Appellant) (Respondent) For Appellant: Sri A.V Raghu Ram, Adv. For Respondent : Shri Rohit Mujumdar, DR Smt. M. Narmada, DR [in ITA 549/Hyd/2018] D…

YETURU BIO TECH LIMITED, HYDERABAD,HYDERABAD vs. DCIT, CRICLE-3(3), HYDERABAD, HYDERABAD

Appeals are partly allowed in above terms

ITA 1502/HYD/2016[2010-11]Status: DisposedITAT Hyderabad12 Jul 2021AY 2010-11

Bench: Shri S.S. Godara & Shri L.P. Sahu

For Appellant: Sri A.V Raghu Ram, AdvFor Respondent: Shri Rohit Mujumdar, DR
Section 143(3)Section 40A(2)Section 40A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD ‘B’ BENCH : Hyderabad (Through Video Conference) Before Shri S.S. GODARA, Judicial Member and Shri L.P. SAHU, Accountant Member ITA Nos. 1502 to 1504/Hyd./2016 Assessment Years : 2010-11 to 2012-13 ITA No. 1496/Hyd./2017 Assessment Year : 2013-14 ITA No. 549/Hyd./2018 Assessment Year : 2014-15 M/s Yeturu Bio Tech Limited vs. Dy.CIT, Circle 3(3) Hyderabad [Presently ITO, Ward 17(4)] Hyderabad. [PAN: AAACY0850F] (Appellant) (Respondent) For Appellant: Sri A.V Raghu Ram, Adv. For Respondent : Shri Rohit Mujumdar, DR Smt. M. Narmada, DR [in ITA 549/Hyd/2018] D…

Pr.CIT v. Gujarat Gas Finance Services Ltd. (233 Taxmann.com 532) — Cited in 5 Judgments | BharatTax