Pr. CIT v. Chamundi Winery & Distilley

97 Taxmann.com 568High Court2018#14525 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 115JBSection 143(3)Section 147Section 148Section 151

Judgments citing Pr. CIT v. Chamundi Winery & Distilley

Assistant Commissioner of Income Tax Circle-1, Bareilly vs. Wave Distilleries and Breweries Limited, Bareilly

Appeals of the Department stand dismissed

ITA 153/LKW/2023[2013-14]Status: DisposedITAT Lucknow28 Feb 2025AY 2013-14

Bench: Shri. Sudhanshu Srivastava & Shri Nikhil Choudhary

For Appellant: S/Shri Salil Kapoor, Vibhu Jain and Sumit Lalchandani, AdvocatesFor Respondent: Smt. Richa Rastogi, CIT (DR)
Section 115JSection 148

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH “B”, LUCKNOW BEFORE SHRI. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI NIKHIL CHOUDHARY, ACCOUNTANT MEMBER ITA Nos.153 to 157/LKW/2023 Assessment Years: 2013-14 to 2017-18 The ACIT v. Wave Distilleries and Breweries Circle-1 Limited Bareilly Unit No.29, K-185/1/T/F, Sarai Julaina New Delhi TAN/PAN:AABCU0335J (Appellant) (Respondent) C.O. Nos.23, 24, 21,22 and 25/LKW/2023 [In ITA Nos.153 to 157/LKW/2023] Assessment Years: 2013-14 to 2017-18 Wave Distilleries and v. The ACIT Breweries Limited Circle-1 Unit No.29, K-185/1/T/F, Bareilly Sarai Julaina New Delhi TAN/…

Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, Ward- 27(4), New Delhi

ITA 2561/DEL/2018[2013-14]Status: DisposedITAT Delhi09 Sept 2019AY 2013-14

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

Yum Restaurants Marketing Pvt Ltd vs. ITO Ward 18 (4)

ITA 938/DEL/2007[2003-2004]Status: DisposedITAT Delhi09 Sept 2019AY 2003-2004

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 5895/DEL/2015[2009-10]Status: DisposedITAT Delhi09 Sept 2019AY 2009-10

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 5894/DEL/2015[2008-09]Status: DisposedITAT Delhi09 Sept 2019AY 2008-09

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

ITO, New Delhi vs. M/S. Yum Restaurant Marketing Pvt. Ltd., Gurgaon

ITA 5735/DEL/2015[2008-09]Status: DisposedITAT Delhi09 Sept 2019AY 2008-09

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

M/S. Yum! Restaurants Marketing Pvt. Ltd., Gurgaon vs. ITO, New Delhi

ITA 4079/DEL/2015[2010-11]Status: DisposedITAT Delhi09 Sept 2019AY 2010-11

Bench: Shri Beena A Pillai & Shri Prashant Maharishi

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri J. K. Mishra, CIT DR

…Yum! Restaurants Marketing Pvt. Ltd, Vs Income tax Officer AY 2001-02, 2002-03,2003-04,2006-07, 2008-09, 2009-10, 2010-11 & 2013-14 INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ―D‖: NEW DELHI BEFORE SHRI BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No. Assessment Year 3235/Del/2005 2001-02 2896/Del/2007 2002-03 938/Del/2007 2003-04 4078/Del/2015 2006-07 5894/Del/2015 2008-09 5895/Del/2015 2009-10 4079/Del/2015 2010-11 2561/Del/2018 2013-14 Yum! Restaurants Marketing Pvt. Vs. ITO, Ltd, Ward-18(4), 2nd Floor, Tower D, Global New Delhi Business Park, MG Road, Gurgaon PAN: AABCT288…

Pr. CIT v. Chamundi Winery & Distilley (97 Taxmann.com 568) — Cited in 7 Judgments | BharatTax