Pr.CIT, Rajkot-3 v. Ganga Glazed Tiles (P) Ltd.

117 Taxmann.com 108Supreme Court of India2020#22123 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2024.

Sections most often in play

Section 147 Section 148 Section 151 Section 11A of the Central Excise Act Section 1944 Section 2004

Issues it is cited on

section 143 section 14 section 143(3)total income business

Judgments citing Pr.CIT, Rajkot-3 v. Ganga Glazed Tiles (P) Ltd.

Harisons Steel Limited, Wada Thane vs. Dy CIT 12(2)(2), Mumbai

In the result, the appeal of the assessee vide ITA No

ITA 3957/MUM/2023[2013-14]Status: DisposedITAT Mumbai10 Jun 2024AY 2013-14

Bench: Shri Amarjit Singh & Shri Sandeep Singh Karhail

For Appellant: Mani JainFor Respondent: Biswanath Das

Section 143(3)Section 147Section 148

…P a g e | 1 ITA Nos. 3943 & 3957/Mum/2023 Harisons Steel Ltd. Vs. DCIT-12(2)(2) IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER & SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA Nos. 3943 & 3957/Mum/2023 (A.Ys. 2011-12 & 2013-14) Harisons Steel Ltd. Vs. DCIT 12(2)(2) Plot No. Survey Gut No. Mumbai -400001 194, Nehroli Wada Thane – 421312 स्थायी लेखा सं./जीआइआर सं./PAN/GIR No:AAACH8891D Appellant .. Respondent Appellant by : Mani Jain Respondent by : Biswanath Das Date of Hearing 25.04.2024 Date of Pronouncement 10.06.2024 आदेश / O R D E R Per Amarjit Singh…

Harisons Steel Ltd, Wada Thane vs. DCIT 12(2)(2), Mumbai

In the result, the appeal of the assessee vide ITA No

ITA 3943/MUM/2023[AY 2011-12]Status: DisposedITAT Mumbai10 Jun 2024

Bench: Shri Amarjit Singh & Shri Sandeep Singh Karhail

For Appellant: Mani JainFor Respondent: Biswanath Das

Section 143(3)Section 147Section 148

The Income Tax Officer, Ward-4, Morbi vs. M/S. Starco Ceramics, Morbi

ITA 265/RJT/2017[2013-14]Status: DisposedITAT Rajkot31 May 2023AY 2013-14

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T.R. Senthil Kumar (Judicial Member)

Section 11ASection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT (Conducted Through Virtual Court) Before: Smt. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member Assessment Year: 2013-14 The Income Tax Officer, M/s. Starco Ceramics Ward-4, Morbi Survey No. 178/1 Vs P 1 & 2 Pipli-Jetapar (Appellant) Road, Morbi PAN:ABPFS0555E (Respondent) Assessee Represented: Shri Kalpesh Parekh, A.R. Revenue Represented: Shri B.D. Gupta, Sr.DR. Date of hearing : 17-05-2023 Date of pronouncement : 31-05-2023 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:- This appeal is filed by the Reven…