Pr. CIT-2 v. Lee & Murihead (P) Ltd.

119 Taxmann.com 499High Court2020#16610 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2022.

Judgments citing Pr. CIT-2 v. Lee & Murihead (P) Ltd.

BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1), PUNE

The appeal is dismissed as not pressed

ITA 270/PUN/2021[2016-17]Status: DisposedITAT Pune09 Sept 2022AY 2016-17

Bench: Shri R.S. Syal & Shri Partha Sarathi Chaudhury

For Appellant: Shri Madhur Agarwal (through virtual)For Respondent: Shri Kalika Singh (through virtual)
Section 143(3)Section 144BSection 144C(13)Section 253(1)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER ITA No. 270/PUN/2021 : A.Y. 2016-17 BMC Software India P. Ltd., Business Bay, Wing I, Tower B, 9th floor, Survey No. 103, Hissa No. 2, Airport Road, Yerawada, PUNE – 411 016 PAN: AABCB 6110 E :Appellant Vs. The Dy. C.I.T. tp-1, Pune. Respondent Appellant by : Shri Madhur Agarwal (through virtual) Respondent by : Shri Kalika Singh (through virtual) Date of Hearing : 05-09-2022 Date of Pronouncement : 09-09-2022 ORDER PER SHRI PARTHA SARATHI CHAUDHURY, JM : This appeal p…

BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1), PUNE

In the result, both these appeals are partly allowed in above terms

ITA 2038/PUN/2019[2015-16]Status: DisposedITAT Pune07 Jun 2022AY 2015-16
For Appellant: Shri Madhur Agarwal (through virtual)For Respondent: Shri Subhakanta Sahu CIT (through virtual)
Section 144C(5)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, PUNE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER ITA No. 1938/PUN/2018 & 2038/PUN/2019 A.Y. 2014-15 & 2015-16 ITA No. 476/PUN/2017 & 2442/PUN/2017 A.Y. 2012-13 & 2013-14 BMC Software India Pvt. Ltd. Business Bay, Wing 1, Tower B 9th floor, Survey No. 103, Hissa No. 2, Airport Road, Yerawada, Pune-411 06 PAN; AABCB 6110 E Appellant Vs. The Dy. CIT Cir. 1(1), Pune Respondent Appellant by : Shri Madhur Agarwal (through virtual) Respondent by : Shri Subhakanta Sahu CIT (through virtual) Date of Hearing : 06-06-2022 Date…

BMC SOFTWARE INDIA PVT.LTD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1),, PUNE

In the result, both these appeals are partly allowed in above terms

ITA 1938/PUN/2018[2014-15]Status: DisposedITAT Pune07 Jun 2022AY 2014-15
For Appellant: Shri Madhur Agarwal (through virtual)For Respondent: Shri Subhakanta Sahu CIT (through virtual)
Section 144C(5)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, PUNE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER ITA No. 1938/PUN/2018 & 2038/PUN/2018 A.Y. 2014-15 & 2015-16 ITA No. 476/PUN/2017 & 2442/PUN/2017 A.Y. 2012-13 & 2013-14 BMC Software India Pvt. Ltd. Business Bay, Wing 1, Tower B 9th floor, Survey No. 103, Hissa No. 2, Airport Road, Yerawada, Pune-411 06 PAN; AABCB 6110 E Appellant Vs. The Dy. CIT Cir. 1(1), Pune Respondent Appellant by : Shri Madhur Agarwal (through virtual) Respondent by : Shri Subhakanta Sahu CIT (through virtual) Date of Hearing : 06-06-2022 Date…

BMC SOFTWARE INDIA PVT. LTD,,PUNE vs. DEPUTY COMMISSIONER OF INCOME TAX,, PUNE

In the result, both these appeals are partly allowed in above terms

ITA 476/PUN/2017[2012-13]Status: DisposedITAT Pune07 Jun 2022AY 2012-13
For Appellant: Shri Madhur Agarwal (through virtual)For Respondent: Shri Subhakanta Sahu CIT (through virtual)
Section 144C(5)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, PUNE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER ITA No. 1938/PUN/2018 & 2038/PUN/2018 A.Y. 2014-15 & 2015-16 ITA No. 476/PUN/2017 & 2442/PUN/2017 A.Y. 2012-13 & 2013-14 BMC Software India Pvt. Ltd. Business Bay, Wing 1, Tower B 9th floor, Survey No. 103, Hissa No. 2, Airport Road, Yerawada, Pune-411 06 PAN; AABCB 6110 E Appellant Vs. The Dy. CIT Cir. 1(1), Pune Respondent Appellant by : Shri Madhur Agarwal (through virtual) Respondent by : Shri Subhakanta Sahu CIT (through virtual) Date of Hearing : 06-06-2022 Date…

BMC SOFTWARE INDIA PRIVATE LIMITED,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1),, PUNE

In the result, both these appeals are partly allowed in above terms

ITA 2442/PUN/2017[2013-14]Status: DisposedITAT Pune07 Jun 2022AY 2013-14
For Appellant: Shri Madhur Agarwal (through virtual)For Respondent: Shri Subhakanta Sahu CIT (through virtual)
Section 144C(5)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, PUNE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER ITA No. 1938/PUN/2018 & 2038/PUN/2018 A.Y. 2014-15 & 2015-16 ITA No. 476/PUN/2017 & 2442/PUN/2017 A.Y. 2012-13 & 2013-14 BMC Software India Pvt. Ltd. Business Bay, Wing 1, Tower B 9th floor, Survey No. 103, Hissa No. 2, Airport Road, Yerawada, Pune-411 06 PAN; AABCB 6110 E Appellant Vs. The Dy. CIT Cir. 1(1), Pune Respondent Appellant by : Shri Madhur Agarwal (through virtual) Respondent by : Shri Subhakanta Sahu CIT (through virtual) Date of Hearing : 06-06-2022 Date…

Pr. CIT-2 v. Lee & Murihead (P) Ltd. (119 Taxmann.com 499) — Cited in 5 Judgments | BharatTax