Power Drugs Ltd. v. CIGT

245 CTR 623Reported decision2011#24055 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2022.

Judgments citing Power Drugs Ltd. v. CIGT

M/S. BHAVI LEASING & FINANCE LTD.,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-1(1),, VADODARA

ITA 994/AHD/2017[2006-07]Status: DisposedITAT Ahmedabad19 Oct 2022AY 2006-07

Bench: Smt.Annapurna Gupta & T.R. Senthil Kumarassessment Year : 2006-07 M/S. Bhavi Leasing & Finance Ltd. Ito, Ward-1(1) 36/3, Sindhi Commercial Market Vs Baroda. Kalupur Ahmedabad 380 001. Pan : Aaacb 9407 F

For Respondent: Shri V.K. Singh, Sr. DR
Section 132Section 132(4)Section 143(3)Section 147Section 148Section 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND T.R. SENTHIL KUMAR, JUDICIAL MEMBER Assessment Year : 2006-07 M/s. Bhavi Leasing & Finance Ltd. ITO, Ward-1(1) 36/3, Sindhi Commercial Market Vs Baroda. Kalupur Ahmedabad 380 001. PAN : AAACB 9407 F (Applicant) (Responent) : Shri Jaimin Shah, AR Assessee by Revenue by : Shri V.K. Singh, Sr. DR सुनवाई क" तार"ख/Date…

ACIT, CENTRAL CIRCLE-19, NEW DELHI vs. M/S K.R. PULP & PAPERS LTD,, NEW DELHI

In the result, the appeal of the Revenue is

ITA 5064/DEL/2017[2009-10]Status: DisposedITAT Delhi31 Mar 2022AY 2009-10

Bench: Shri R.K. Panda & Shri N.K. Choudhry

For Appellant: Ms. Monika Aggarwal, AdvocateFor Respondent: Smt. Sunita Singh, CIT-DR
Section 132Section 143(3)Section 147Section 80I

…IVATE LIMITED 364 ITR 53 (Delhi) 10. FOCUS EXPORTS PVT. LTD. 111 DTR 0012 (Del) 11. RathiFinlease Ltd 215 CTR 429 MP 12. Kundan Investment Ltd 263 ITR 626 (Cat) 13. Korlay Trading Co. Ltd 232 ITR 820 (Cat) 14. SumatiDayai 214 ITR 801 (SC) 15. Power Drugs Ltd. 245 CTR 623 P & H 16. Nova Promoters &Finiease (P) Ltd 342 ITR 169 (Del.) 17. AZEEM INVESTMENT PVT LTD 252 CTR 0217 Del.) 18. MAJOR METALS LTD 359 ITR 0450 (Bom) 19. INDEPENDENT MEDIA PVT. LTD. 25 taxmann.com 276 (Delhi) 20. NEELKANTHISPAT UDHYOG PVT LTD 81 DTR 0214 21. Frostair P. Ltd 92 DTR 393 (Del). 22. Rajani Hotels Ltd 79 DTR 185 (Mad). 23. ULTRA MODER…

LAXMI DIAMOND P.LTD,MUMBAI vs. ADDL CIT 5(1), MUMBAI

In the result, both the appeals filed by the assessee are partly

ITA 6991/MUM/2012[2008-09]Status: DisposedITAT Mumbai04 Oct 2017AY 2008-09

Bench: Shri Mahavir Singh () & Shri G Manjunatha ()

Section 143(2)Section 143(3)Section 14ASection 36(1)(iii)Section 43(5)

…1 ITA 8612/um/2011 & 6991/Mum/2012 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI Before Shri Mahavir Singh (JUDICIAL MEMBER) AND Shri G Manjunatha (ACCOUNTANT MEMBER) I.T.A No.8612/Mum/2011 - A.Y. 2007-08 I.T.A No.6991 /Mum/2012 - A.Y. 2008-09 M/s Laxmi Diamond Pvt Ltd vs Addl CIT-5(2), Mumbai DW-2332, Bharat Diamond Bourse, Bandra Kurla Complex, Bandra (E), Mumbai PAN : AABCL1815G APPELLANT RESPONDENT Appellant by Shri K.A. Vaidyalingan Respondent by Shri R.P. Meena Date of hearing 26-07-2017 Date of pronouncement 04-10-2017 O R D E R Per G Manjunatha, AM : These two appeals filed by the…

Power Drugs Ltd. v. CIGT (245 CTR 623) — Cited in 3 Judgments | BharatTax