Pondicherrv Distilleries ltd. v. Income Tax Officer

The ACIT, Circle- 2(1)(1), Ahmedabad vs. M/S. Gujarat Ambuja Exports Limited, Ahmedabad

Bench: Us.

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (Conducted Through Virtual Court) Before: Ms. Annapurna Gupta, Accountant Member And Ms. Suchitra Kamble, Judicial Member Assessment Year 2014-15 The Assistant M/s. Gujarat Ambuja Commissioner of Income Exports Ltd. Opp. Tax, Circle-2(1)(1), Vs Memnagar Fire Station, Ahmedabad Navjivan, Navrangpura, (Appellant) Ahmedabad PAN No: AAACG3980A (Respondent) Appellant by : Shri Dinesh Singh, Sr. D.R. Respondent by : Shri Tushar Hemani, Sr. Adv. & Shri Parimalsinh B. Parmar, Adv. Date of hearing : 17-02-2022 Date of pronouncement : 25-02-2022 आदेश/ORD…

The Dy. Commissioner of Income Tax, Circle-2(1)(1`), Ahmedabad vs. M/S. Gujarat Ambuja Exports Ltd., Ahmedabad

In the result, appeals of the Revenue and CO of the assessee; all are dismissed

Bench: Shri Rajpal Yadav & Shri Pradipkumar Kedia

…-आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘A’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIPKUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.3233/Ahd/2015 WITH Cross Objection: 220/Ahd/2015 [Asstt.Year: 2012-13] AND ITA NO.2490/Ahd/2014 & 2037/AHD/2016 [Asstt.Year : 2011-12 & 2013-14] DCIT, Cir.2(1)(1) Vs. M/s.Gujarat Ambuja Exports Ltd. Ahmedabad. “Ambuja Tower” Opp: Memnagar Fire Station Nr.Vijay Char Rasta Navrangpura Ahmedabad 380 013. PAN : AAACG 3980 A (Applicant) (Respondent) Revenue by : Shri Tushar P. Hemani, AR Assesse…

The DCIT, Circle- 2(1)(1), Ahmedabad vs. M/S. Gujarat Ambuja Exports Limited, Ahmedabad

In the result, appeals of the Revenue and CO of the assessee; all are dismissed

Bench: Shri Rajpal Yadav & Shri Pradipkumar Kedia

…-आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘A’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIPKUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.3233/Ahd/2015 WITH Cross Objection: 220/Ahd/2015 [Asstt.Year: 2012-13] AND ITA NO.2490/Ahd/2014 & 2037/AHD/2016 [Asstt.Year : 2011-12 & 2013-14] DCIT, Cir.2(1)(1) Vs. M/s.Gujarat Ambuja Exports Ltd. Ahmedabad. “Ambuja Tower” Opp: Memnagar Fire Station Nr.Vijay Char Rasta Navrangpura Ahmedabad 380 013. PAN : AAACG 3980 A (Applicant) (Respondent) Revenue by : Shri Tushar P. Hemani, AR Assesse…

The DCIT, Circle-4, Ahmedabad vs. M/S. Gujarat Ambuja Exports Limited, Ahmedabad

In the result, appeals of the Revenue and CO of the assessee; all are dismissed

Bench: Shri Rajpal Yadav & Shri Pradipkumar Kedia

…-आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘A’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI PRADIPKUMAR KEDIA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.3233/Ahd/2015 WITH Cross Objection: 220/Ahd/2015 [Asstt.Year: 2012-13] AND ITA NO.2490/Ahd/2014 & 2037/AHD/2016 [Asstt.Year : 2011-12 & 2013-14] DCIT, Cir.2(1)(1) Vs. M/s.Gujarat Ambuja Exports Ltd. Ahmedabad. “Ambuja Tower” Opp: Memnagar Fire Station Nr.Vijay Char Rasta Navrangpura Ahmedabad 380 013. PAN : AAACG 3980 A (Applicant) (Respondent) Revenue by : Shri Tushar P. Hemani, AR Assesse…