Plastiblends India Ltd. v. Addl. CIT, Mumbai (SC) 398 ITR 568 2. CIT v. Yokogawa India Ltd. (SC)

17 ITR 134Reported decision#23050 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 80e section 75 section 32(2)convertible foreign exchange section 80ab section 32a section 80m section 80h domestic company section 80c section 80hhc deduction under section 80ia

Judgments citing Plastiblends India Ltd. v. Addl. CIT, Mumbai (SC) 398 ITR 568 2. CIT v. Yokogawa India Ltd. (SC)

Tata Elxsi Limited, Bangalore vs. Deputy Commisioner Incomer Tax, Circle-7(1)(1), Bangalore

Accordingly, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 1152/BANG/2023[2018-19]Status: DisposedITAT Bangalore28 Feb 2024AY 2018-19

Bench: Shri Narender Kumar Choudhry & Shri Laxmi Prasad Sahuassessment Year : 2018-19 M/S. Tata Elxsi Ltd., The Deputy 126, Itpb Road, Commissioner Hoody, Of Income Tax, Whitefield, Circle – 7(1)(1), Bangalore – 560 048. Bangalore. Vs. Pan: Aaact7872Q Appellant Respondent

For Appellant: Shri Padam Chand Khincha, CAFor Respondent: Shri Subramanian .S, JCIT DR

Section 10ASection 10A(9)Section 250

…d, he referred to the following case laws:- 1. Hindustan Unilever Ltd. v. DCIT (Bom. HC) 325 ITR 102 Plastiblends India Ltd. v. Addl. CIT, Mumbai (SC) 398 ITR 568 2. CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 3. Kilburn Properties Limited v. CIT (Kolkata HC) 17 ITR 134 4. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC) 18 ITR 762 5. 6. Indra Singh & Sons Ltd. v. CIT (Kolkata HC) 33 ITR 341 7. CIT v. Cocanada Radhaswami Bank Ltd. (SC) 57 ITR 306 CIT vs. Bhavnagar Trust Corporation (P.) Ltd. (Gujarat HC) 69 ITR 278 8. Western states Trading Co. P. Ltd. v. CIT (SC) 80 ITR 21 9. 10. CIT v. Shrikishan Chandmal (Madhy…

M/S. Tata Elxsi Limited, Bangalore vs. Deputy Commissioner Income Tax, Circle-7(1)(1), Bangalore

ITA 975/BANG/2023[2020-2021]Status: DisposedITAT Bangalore08 Jan 2024AY 2020-2021

Bench: Shri George George K. & Shri Chandra Poojari

Section 10ASection 30Section 80ASection 80HSection 80I

…he referred to the following case laws:- 1. Hindustan Unilever Ltd. v. DCIT (Bom. HC) 325 ITR 102 2. Plastiblends India Ltd. v. Addl. CIT, Mumbai (SC) 398 ITR 568 3. CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 4. Kilburn Properties Limited v. CIT (Kolkata HC) 17 ITR 134 5. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC) 18 ITR 762 6. Indra Singh & Sons Ltd. v. CIT (Kolkata HC) 33 ITR 341 7. CIT v. Cocanada Radhaswami Bank Ltd. (SC) 57 ITR 306 8. CIT vs. Bhavnagar Trust Corporation (P.) Ltd. (Gujarat HC) 69 ITR 278 9. Western states Trading Co. P. Ltd. v. CIT (SC) 80 ITR 21 10. CIT v. Shrikishan Chandmal (Madhya P…

M/S. Tata Elxsi Limited., Bangalore vs. Deputy Commissioner Income Tax, Circle-7(1)(1), Bangalore

In the result, all the appeals of the assessee are partly allowed for statistical purposes

ITA 927/BANG/2023[2016-17]Status: DisposedITAT Bangalore08 Jan 2024AY 2016-17

Bench: Shri George George K. & Shri Chandra Poojari

For Appellant: Shri Padam Chand Kincha, A.RFor Respondent: Shri D.K. Mishra, D.R

Section 10ASection 30Section 80ASection 80H

…d, he referred to the following case laws:- Hindustan Unilever Ltd. v. DCIT (Bom. HC) 325 ITR 102 1. Plastiblends India Ltd. v. Addl. CIT, Mumbai (SC) 398 ITR 568 2. CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 3. Kilburn Properties Limited v. CIT (Kolkata HC) 17 ITR 134 4. Ezra Propritary Estate Ltd. v. CIT (Kolkata HC) 18 ITR 762 5. Indra Singh & Sons Ltd. v. CIT (Kolkata HC) 33 ITR 341 6. CIT v. Cocanada Radhaswami Bank Ltd. (SC) 57 ITR 306 7. CIT vs. Bhavnagar Trust Corporation (P.) Ltd. (Gujarat HC) 69 ITR 278 8. Western states Trading Co. P. Ltd. v. CIT (SC) 80 ITR 21 9. 10. CIT v. Shrikishan Chandmal (Madhy…