PHD Chamber of Commerce & Industry v. DIT(E)

28 Taxmann.com 161High Court2012#20283 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2019.

Judgments citing PHD Chamber of Commerce & Industry v. DIT(E)

Otters Club, Mumbai vs. DDIT (E)-II(1), Mumbai

In the result, appeal is partly allowed in terms indicated above

ITA 648/MUM/2013[2009-10]Status: DisposedITAT Mumbai07 Aug 2019AY 2009-10

Bench: Shri Saktijit Deyand Shri Manoj Kumar Aggarwal

For Appellant: Shri Porus Kaka a/wFor Respondent: Shri Abirama Kartikeyan
Section 11Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBERAND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA no.648/Mum./2013 ITA no.1551/Mum./2015 (Assessment Year: 2009–10) (Assessment Year: 2010–11) ITA no.1552/Mum./2015 ITA no.6913/Mum./2016 (Assessment Year: 2011–12) (Assessment Year: 2012–13) ITA no.6914/Mum./2016 (Assessment Year: 2013–14) Otters Club Carter Road ……………. Appellant Mumbai 400 050 PAN – AAATO0013F v/s Income Tax Officer (Exemp.) ……………. Respondent Ward–2(2), Mumbai Revenue by : Shri Abirama Kartikeyan Assessee by: Shri Porus Kaka a/w Shri Nitesh Joshi…

All India Rubber Industries Association, Mumbai vs. Asst CIT (E)1(1), Mumbai

Appeals of the assessee are allowed

ITA 247/MUM/2017[2013-14]Status: DisposedITAT Mumbai12 Oct 2018AY 2013-14

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, JUDICIAL MEMBER : A.Y : 2011-12 All India Rubber Industries Vs. ADIT(E) – II (2), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2012-13 All India Rubber Industries Vs. ITO(E) – I (1), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2013-14 All India Rubber Industries Vs. ACIT(E) –…

All India Rubber Industries Association, Mumbai vs. ADIT (E) II(2), Mumbai

Appeals of the assessee are allowed

ITA 3994/MUM/2016[2011-12]Status: DisposedITAT Mumbai12 Oct 2018AY 2011-12

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, JUDICIAL MEMBER : A.Y : 2011-12 All India Rubber Industries Vs. ADIT(E) – II (2), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2012-13 All India Rubber Industries Vs. ITO(E) – I (1), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2013-14 All India Rubber Industries Vs. ACIT(E) –…

All India Rubber Industries Association, Mumbai vs. ITO (E) 1(1), Mumbai

Appeals of the assessee are allowed

ITA 1368/MUM/2016[2012-13]Status: DisposedITAT Mumbai12 Oct 2018AY 2012-13

Bench: Shri G.S. Pannu & Shri Ravish Sood: A.Y : 2011-12

For Appellant: Ms. Aarti VissanjiFor Respondent: Shri V. Justin
Section 11Section 12ASection 143(3)Section 23Section 4Section 44A

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI G.S. PANNU, ACCOUNTANT MEMBER AND SHRI RAVISH SOOD, JUDICIAL MEMBER : A.Y : 2011-12 All India Rubber Industries Vs. ADIT(E) – II (2), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2012-13 All India Rubber Industries Vs. ITO(E) – I (1), Mumbai Association (Respondent) 601, Pramukh Plaza, Cardinal Gracious Road, Chakala, Andheri (E), Mumbai 400 099. (Appellant) PAN : AAACA7076R : A.Y : 2013-14 All India Rubber Industries Vs. ACIT(E) –…

PHD Chamber of Commerce & Industry v. DIT(E) (28 Taxmann.com 161) — Cited in 4 Judgments | BharatTax