Pfizer Ltd. v. Dy.CIT

173 Taxmann 395High Court#12282 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2018 to 2024.

Judgments citing Pfizer Ltd. v. Dy.CIT

Sh. Jagmohan Singh, Ludhiana vs. DCIT, CC-1, Ludhiana

In the result, the appeal of the assessee is allowed

ITA 421/CHANDI/2023[2009-10]Status: DisposedITAT Chandigarh07 Jun 2024AY 2009-10

Bench: SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri Tejmohan Singh, AdvocateFor Respondent: Smt. Amanpreet Kaur, Sr. DR
Section 143(2)Section 271(1)(C)Section 271(1)(c)Section 54

…ced on the decision of Hon’ble Supreme Court in case of CIT Vs. Reliance Petroproducts (P) Ltd. reported in 322 ITR 158, decisions of Hon’ble Punjab & Haryana High Court in case of CIT Vs. Rubber Udyog Vikas (P) Ltd. 335 ITR 558, CIT Vs. Amar Nath reported in 173 Taxmann 395 (P&H), CIT Vs. Shahabad Co-op. Sugar Mills Ltd. 322 ITR 73 (P&H), and decision of Hon’ble Madras High Court in case of R. Vasudevan Vs. DCIT 447 ITR 672 . It was accordingly submitted that the penalty so levied and confirmed by the Ld. CIT(A) be directed to be set aside and necessary relief be provided to the assessee. 12. Per contra, the Ld.…

M/S Industrial Filters & Fabrics Pvt.Ltd., Indore vs. The JCIT, R-5 (Present AO: DCIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 961/IND/2016[2011-12]Status: DisposedITAT Indore23 Aug 2018AY 2011-12

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 753/IND/2016[2008-09]Status: DisposedITAT Indore23 Aug 2018AY 2008-09

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 752/IND/2016[2007-08]Status: DisposedITAT Indore23 Aug 2018AY 2007-08

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT-2(1), Indore

In the result, the appeals filed by the assessee

ITA 293/IND/2016[2012-13]Status: DisposedITAT Indore23 Aug 2018AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters and Fabrics Pvt. Ltd., Indore vs. The Addl. CIT- Range-5, Indore

In the result, the appeals filed by the assessee

ITA 484/IND/2012[2008-09]Status: DisposedITAT Indore23 Aug 2018AY 2008-09

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 754/IND/2016[2009-10]Status: DisposedITAT Indore23 Aug 2018AY 2009-10

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters and Fabrics Pvt. Ltd., Indore vs. The ACIT 5(1), Indore

In the result, the appeals filed by the assessee

ITA 404/IND/2012[2007-08]Status: DisposedITAT Indore23 Aug 2018AY 2007-08

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

Pfizer Ltd. v. Dy.CIT (173 Taxmann 395) — Cited in 8 Judgments | BharatTax