PENTAGON ENGINEERING PVT. LTD. v. COMMISSIONER OF INCOME TAX

212 ITR 92High Court1995#13748 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2023.

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Judgments citing PENTAGON ENGINEERING PVT. LTD. v. COMMISSIONER OF INCOME TAX

PENTAGON ENGINEERING PVT. LTD. v. COMMISSIONER OF INCOME TAX (212 ITR 92) — Cited in 7 Judgments | BharatTax