Peass Industrial Engineers (P.) Ltd. v. Dy. CIT (76 Taxmann.com 106)

HIMAR SPECIALTY CHEMICALS PRIVATE LIMITED,MUMBAI vs. INCOME TAX OFFICER-10(1)(1), MUMBAI, MUMBAI

The appeal of the appellant is allowed

ITA 4519/MUM/2024[2012-13]Status: DisposedITAT Mumbai11 Nov 2024AY 2012-13

Bench: Shri Narender Kumar Choudhry (Jm) & Shri Omkareshwar Chidara (Am)

…IN THE INCOME TAX APPELLATE TRIBUNAL Mumbai “E” Bench, Mumbai. Before Shri Narender Kumar Choudhry (JM) & Shri Omkareshwar Chidara (AM) I.T.A. No. 4519/Mum/2024 (A.Y. 2012-13) Himar Specialty Chemicals Vs. ITO-10(1)(1) Private Limited Aayakar Bhavan Shop No. 8, Plot No. 4D/2 M.K. Road Sun Heights CHS Chuchgate Off. Adishakaracharya Mumbai-400 Marg, Powai, Mumbai 020. 400 076. PAN : AAACH8277M (Appellant) (Respondent) Assessee by Shri Himansh Gandhi Department by Shri Praveen Shrivastava Date of Hearing 10.10.2024 Date of Pronouncement 11.11.2024 O R D E R Per Omkareshwar Chidara (AM) :- In the above cited…

DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD vs. VISTA NIRMAN PVT. LTD., MUMBAI

ITA 1340/PUN/2023[2011-12]Status: DisposedITAT Pune05 Aug 2024AY 2011-12

Bench: Shri R. K. Panda & Ms Astha Chandraassessment Year : 2011-12

For Appellant: Shri Jaiprakash BairagraFor Respondent: Shri Ajay Kumar Keshari

Section 132Section 133(6)Section 133ASection 142(1)Section 143(3)Section 147Section 148Section 151(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI R. K. PANDA, VICE PRESIDENT AND MS ASTHA CHANDRA, JUDICIAL MEMBER Assessment Year : 2011-12 DCIT, Aurangabad Vista Nirman Pvt. Ltd., F-11, 3rd Floor, Veer Nariman Vs. Road, Churchgate, Manek Mahal, Mumbai – 400020 PAN: AADCV5473G (Appellant) (Respondent) CO No.21/PUN/2024 Assessment Year : 2011-12 Vista Nirman Pvt. Ltd., DCIT, Aurangabad F-11, 3rd Floor, Veer Nariman Road, Vs. Churchgate, Manek Mahal, Mumbai – 400020 PAN: AADCV5473G (Cross Objector) (Respondent) Assessee by : Shri Jaiprakash Bairagra Department by : Shri Ajay Kumar Keshar…

SHRI KHANDELWAL DIAMONDS PRIVATE LIMITED,JAIPUR vs. ACIT, CIRCLE 1, JAIPUR, JAIPUR

In the result, appeal of the assessee is partly allowed

ITA 375/JPR/2023[2012-13]Status: DisposedITAT Jaipur30 Oct 2023AY 2012-13

Bench: Him On The Reason Of Issuing Notice U/S 148 On Borrowed Satisfaction Of Another Wing Of The Department.

For Appellant: Sh. Mukesh Khandelwal (CA)For Respondent: Sh. Anup Singh (Addl. CIT) a

Section 143(3)Section 148

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 375/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Shri Khandelwal Diamonds Private ACIT, Limited, Vs. Circle-01, Jaipur 205-206, C. K. House, IInd Floor, Bichun Market, Kishanpole Bazar, Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAPCS 6518 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh…

ARVINDKUMAR SONI,SURAT vs. ITO, WD-2(3)(7), SURAT, SURAT

In the result the ground No

ITA 165/SRT/2021[2009-10]Status: DisposedITAT Surat25 Jul 2022AY 2009-10

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.460/Srt/2019 Assessment Year: (2009-10) (Physical Court Hearing) The Ito, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. Of M/S. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Revenue)/(Appellant) (Assessee)/(Respondent) आयकर अपील सं./Ita No.165/Srt/2021 Assessment Year: (2009-10) (Physical Court Hearing) Arvindkumar Soni, Vs. The Ito, Ward-2(3)(7), B-3, 701, Nakshara Platinum, Surat. Opp. Mathura Nagari, Planpur Gam, Surat-395003. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Appellant) (Respondent) Cross Objection. No.14/Srt/2021 [Arising Out Of Ita No. 460/Srt/2019 Assessment Year: (2009-10) (Physical Court Hearing) The Ito, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. Of M/S. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Appellant) (Respondent) Shri Prakash G. Jhunjhunwala, Ca With Assessee By Shri Anand R. Chourasia, Ca Respondent By Shri H. P. Meena, Cit(Dr) Date Of Hearing 01/07/2022 25/07/2022 Date Of Pronouncement

Section 143(3)Section 145(3)Section 147Section 148Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.460/SRT/2019 Assessment Year: (2009-10) (Physical Court Hearing) The ITO, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. of M/s. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BFMPS0796F (Revenue)/(Appellant) (Assessee)/(Respondent) आयकर अपील सं./ITA No.165/SRT/2021 Assessment Year: (2009-10) (Physical Court Hearing) Arvindkumar Soni, Vs. The ITO, Ward-2(3)(7), B-3, 701, Nakshara Platinum, Surat. Opp. Math…

ITO, WARD-2(3)(7), SURAT vs. ARVIND SONI, SURAT

In the result the ground No

ITA 460/SRT/2019[2009-10]Status: DisposedITAT Surat25 Jul 2022AY 2009-10

Bench: Shri Pawan Singh, Jm & Dr. A. L. Saini, Am आयकर अपील सं./Ita No.460/Srt/2019 Assessment Year: (2009-10) (Physical Court Hearing) The Ito, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. Of M/S. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Revenue)/(Appellant) (Assessee)/(Respondent) आयकर अपील सं./Ita No.165/Srt/2021 Assessment Year: (2009-10) (Physical Court Hearing) Arvindkumar Soni, Vs. The Ito, Ward-2(3)(7), B-3, 701, Nakshara Platinum, Surat. Opp. Mathura Nagari, Planpur Gam, Surat-395003. "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Appellant) (Respondent) Cross Objection. No.14/Srt/2021 [Arising Out Of Ita No. 460/Srt/2019 Assessment Year: (2009-10) (Physical Court Hearing) The Ito, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. Of M/S. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Bfmps0796F (Appellant) (Respondent) Shri Prakash G. Jhunjhunwala, Ca With Assessee By Shri Anand R. Chourasia, Ca Respondent By Shri H. P. Meena, Cit(Dr) Date Of Hearing 01/07/2022 25/07/2022 Date Of Pronouncement

Section 143(3)Section 145(3)Section 147Section 148Section 151

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकर अपील सं./ITA No.460/SRT/2019 Assessment Year: (2009-10) (Physical Court Hearing) The ITO, Ward-2(3)(7), Vs. Arvind Soni, Surat. Prop. of M/s. Balajee Diamond, B-3, 701, Nakshara Platinum, Opp. Mathura Nagari, Palanpur Gam, Surat - 395003. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: BFMPS0796F (Revenue)/(Appellant) (Assessee)/(Respondent) आयकर अपील सं./ITA No.165/SRT/2021 Assessment Year: (2009-10) (Physical Court Hearing) Arvindkumar Soni, Vs. The ITO, Ward-2(3)(7), B-3, 701, Nakshara Platinum, Surat. Opp. Math…

SHRI SAMIR H PADIA,MUMBAI vs. ITO 30(3)(2), MUMBAI

In the result, appeal of the assessee is partly allowed

ITA 4909/MUM/2018[2010-11]Status: DisposedITAT Mumbai04 Dec 2019AY 2010-11

Bench: Shri Shamim Yahya (Am) & Shri Pawan Singh (Jm) Ito 30(3)(2), C-13, , 6Th Shri Samir H Padia Vs 2A/83A, Sharda Estate Floor, Pratyaksh Kar Vazira Naka, L.T. Road, Bhawan , Road No. 610, Borivali (W), Bkc Bandra, (E), Mumbai-400 092 Mumbai -400051 Pan : Agppp8362F Appellant Respondednt

Section 133(6)Section 142(1)Section 143(1)Section 143(2)Section 147Section 148Section 148(2)Section 69C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI Before Shri Shamim Yahya (AM) & Shri Pawan Singh (JM) ITO 30(3)(2), C-13, , 6th Shri Samir H Padia Vs 2A/83A, Sharda Estate Floor, Pratyaksh Kar Vazira Naka, L.T. Road, Bhawan , Road No. 610, Borivali (W), BKC Bandra, (E), Mumbai-400 092 Mumbai -400051 PAN : AGPPP8362F APPELLANT RESPONDEDNT Appellant by None Respondent by Shri Akhtar H Ansari Sr DR Date of hearing 19-11-2019 Date of pronouncement 04-12-2019 O R D E R Per Pawan Singh, JM : 1. This appeal filed by the assessee is directed against the order of CIT(A)-41, Mumbai dated 09-05-2018 for…

ANAND GOVIND VYAS,MUMBAI vs. INCOME TAX OFFICER-19(1)(1), MUMBAI

In the result, Ground Nos

ITA 5072/MUM/2018[2009-10]Status: DisposedITAT Mumbai25 Nov 2019AY 2009-10

Bench: Shri Shamim Yahya (Am) & Shri Pawan Singh (Jm) Anand Govind Vyas Vs Ito 19(1)(1), Mumbai 27, Vrundavan Building 12Th Khetwadi, Near Harkisandas Hospital, Khetwadi, Mumbai-400 004 Pan : Abvpv2601C Appellant Respondednt

Section 133(6)Section 142(1)Section 143(1)Section 143(2)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC”, MUMBAI Before Shri Shamim Yahya (AM) & Shri Pawan Singh (JM) Anand Govind Vyas Vs ITO 19(1)(1), Mumbai 27, Vrundavan Building 12th Khetwadi, Near Harkisandas Hospital, Khetwadi, MumbaI-400 004 PAN : ABVPV2601C APPELLANT RESPONDEDNT Appellant by Shri Pavan Ved AR Respondent by Shri Akhtar H Ansari Sr DR Date of hearing 19-11-2019 Date of pronouncement 25-11-2019 O R D E R Per Pawan Singh, JM : 1. This appeal filed by the assessee is directed against the order of CIT(A)-53, Mumbai dated 24-07-2018 for the assessment year 2009- 10. The assessee has raised…

REALSTONE EXPORTS LTD,MUMBAI vs. ITO WD 8(3)(3), MUMBAI

In the result, this appeal filed by the assessee stands dismissed

ITA 3444/MUM/2014[2010-11]Status: DisposedITAT Mumbai03 Oct 2017AY 2010-11

Bench: Shri Shamim Yahya, Am & Shri Shaktijit Dey, Jm

For Appellant: --- None ---For Respondent: Shri V.Vidhyadhar

Section 133(6)Section 14Section 142(1)Section 144Section 145Section 234

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ ‘G’, मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “G”, MUMBAI Before Shri Shamim Yahya, AM & Shri Shaktijit Dey, JM ITA No.3444/Mum/2014 : Asst.Year 2010-2011 M/s.Realstone Exports Limited The Income Tax Officer बनाम/ 204 Marine Chambers Ward 8(3)(3) Sir V.T.Road, New Marine Lines Mumbai. Vs. Mumbai – 400 020. PAN : AACCR8504K. (अपीलाथ" /Appellant) (""यथ"/Respondent) Appellant by : --- None --- Respondent by : Shri V.Vidhyadhar सुनवाई क" तार"ख / घोषणा क" तार"ख / Date of Hearing : 21.08.2017 Date of Pronouncement : 03.10.2017 आदेश / O R D E R Per Shamim Yahya, AM Th…

Peass Industrial Engineers (P.) Ltd. v. Dy. CIT

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