PCIT v. Vaishnodevi Refoils & Solves

257 Taxmann 440Supreme Court of India2018#24172 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 147 Section 68

Judgments citing PCIT v. Vaishnodevi Refoils & Solves

OMEGA INFRASTRUCTURES ,MUMBAI vs. THE DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4), MUMBAI

In the result, appeal of the assessee is allowed

ITA 2356/MUM/2025[2017-18]Status: DisposedITAT Mumbai22 Jul 2025AY 2017-18

Bench: The Date Of Hearing.

Section 147Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘C’ BENCH MUMBAI BEFORE: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER & SHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER Omega Infrastructures Vs. Dy. Commissioner of 30, 1st Floor, Kasturi Income Tax (Central Building Circle)-1(4), Mumbai Popat Wadi Kalbadevi Road Mumbai – 400 002 PAN/GIR No.AABFO6799B (Appellant) .. (Respondent) Assessee by Shri Ajay Singh & Shri Akash Pawar Revenue by Shri Virabhadra S Mahajan Date of Hearing 08/07/2025 Date of Pronouncement 22/07/2025 आदेश / O R D E R PER SANDEEP GOSAIN (J.M): This appeal filed by the assessee against the order of CIT(A)-47, Mumbai…

V.L JEWELLERS,DELHI vs. CIRCLE-49(1), DELHI

In the result, appeal of the assessee is allowed

ITA 836/DEL/2022[2017-18]Status: DisposedITAT Delhi24 Mar 2023AY 2017-18

Bench: Shri G.S. Pannu, Hon’Ble & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No.836/Del/2022 िनधा"रणवष"/Assessment Year:2017-18 बनाम V.L. Jewellers, Pr. Commissioner Of 2775, 1St Floor, Gali No. 20-21, Vs. Income Tax, Beadon Pura, Karol Bagh, Circle 49(1), New Delhi. Room No. 1202, 12, Civic Centre, Minto Road, New Delhi. Pan No. Aadfv7989A अपीलाथ" Appellant ""यथ"/Respondent

Section 142(1)Section 143(1)Section 143(3)Section 263

…I.T.A.No.836/Del/2022 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H” NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE PRESIDENT AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No.836/Del/2022 िनधा"रणवष"/Assessment Year:2017-18 बनाम V.L. Jewellers, Pr. Commissioner of 2775, 1st Floor, Gali No. 20-21, Vs. Income Tax, Beadon Pura, Karol Bagh, Circle 49(1), New Delhi. Room No. 1202, 12, Civic Centre, Minto Road, New Delhi. PAN No. AADFV7989A अपीलाथ" Appellant ""यथ"/Respondent S/Shri K. Sampath & िनधा"रतीक"ओरसे /Assessee by V. Raja Kumar, Adv. Shri Sanjay Kumar, Sr. DR राज"वक"ओरसे /Revenue by सुनवाईक"त…

CHAMP INFO SOFTWARE,NOIDA vs. PRCIT, NOIDA

The appeal of the assessee stands allowed

ITA 2799/DEL/2018[2013-14]Status: DisposedITAT Delhi21 Jun 2019AY 2013-14

Bench: Shri N.K. Billaiya & Shri Sudhanshu Srivastavaassessment Year: 2013-14 Champ Info Software, Pr. Commissioner Of Income Tax, E-24, Sector-55, A2, D Block, Sector 24, Noida. Noida (U.P.)-201301 Vs

For Appellant: Shri Gautam Jain, AdvFor Respondent: Ms Nidhi Srivastava, C.I.T. DR

Section 143(3)Section 154Section 263

…ITA No. 2799/Del/2018 Assessment year 2013-14 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘B’ NEW DELHI BEFORE SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment year: 2013-14 Champ Info Software, Pr. Commissioner of Income Tax, E-24, Sector-55, A2, D Block, Sector 24, Noida. Noida (U.P.)-201301 vs Appellant Respondent Assessee by : Shri Gautam Jain, Adv. Shri Lalit Mohan, CA Shri Suman Jain, CA Department by: Ms Nidhi Srivastava, C.I.T. DR Date of hearing : 6.6.2019 Date of pronouncement : 21.6.2019 O R D E R PER SUDHANSHU SRIVASTAVA, JM This appeal…