PCIT v. UttarbangaKshetriyaGramin Bank

256 Taxmann 72High Court#15464 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2023.

Judgments citing PCIT v. UttarbangaKshetriyaGramin Bank

DCIT, Circle - 2 (1), Trichy vs. The Thanjavur Central Co-Op. Bank Ltd., Thanjavur

The appeal stands dismissed

ITA 767/CHNY/2020[2015-16]Status: DisposedITAT Chennai09 Oct 2023AY 2015-16

Bench: Hon’Ble Shri V. Durga Rao, Jm & Hon’Ble Shri Manoj Kumar Aggarwal, Am आयकरअपील सं./ Ita No.767/Chny/2020 (िनधा"रण वष" / Assessment Year: 2015-16) Dcit The Thanjavur Central Co-Operative बनाम/ Bank Ltd. Circle-2(1), Trichy-620 001. No.10, West Main Street, Vs. Thanjavur-613 009. "थायीलेखासं./जीआइआरसं./Pan/Gir No. Aaaat-7828-C (अपीलाथ"/Appellant) : (!"थ" / Respondent) अपीलाथ"कीओरसे/ Appellant By : Shri V. Nandakumar (Cit)-Ld. Dr !"थ"कीओरसे/Respondent By : Shri K. Meenatchi Sundaram (C.A)- Ld.Ar सुनवाईकीतारीख/Date Of Hearing : 04-10-2023 घोषणाकीतारीख /Date Of Pronouncement : 09-10-2023 आदेश / O R D E R

For Appellant: Shri V. Nandakumar (CIT)-Ld. DRFor Respondent: Shri K. Meenatchi Sundaram (C.A)- Ld.AR
Section 143(3)Section 36(1)(viia)

…आयकर अपीलीय अिधकरण “बी” "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHENNAI माननीय "ी वी. दुगा" राव, "ाियक सद! एवं माननीय "ी मनोज कुमार अ&वाल ,लेखा सद! के सम)। BEFORE HON’BLE SHRI V. DURGA RAO, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपील सं./ ITA No.767/Chny/2020 (िनधा"रण वष" / Assessment Year: 2015-16) DCIT The Thanjavur Central Co-operative बनाम/ Bank Ltd. Circle-2(1), Trichy-620 001. No.10, West Main Street, Vs. Thanjavur-613 009. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAAAT-7828-C (अपीलाथ"/Appellant) : (!"थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : Shri V. Nandakumar (CIT)-Ld. DR…

DCIT Circle 2(1), Trichy vs. The Lakshmi Vilas Bank Ltd., Karur

ITA 900/CHNY/2019[2014-15]Status: DisposedITAT Chennai04 Jan 2023AY 2014-15

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri G. Sittaraman (CA) – Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)&
Section 143(3)Section 30Section 36Section 37(1)Section 43B

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.672/Chny/2019 (िनधाBरणवषB / Assessment Year: 2014-15) The Lakshmi Vilas Bank Limited ACIT बनाम/ Salem Road, Circle 2(1), Vs. Kathaparai, Karur – 639 006. Trichy. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACT-4291-P (अपीलाथ"/Appellant) : (""थ" / Respondent) & आयकरअपीलसं./ITA No.900/Chny/2019 (िनधाBरणवषB / Assessment Year: 2014-15) DCIT T…

The Lakshmi Vilas Bank Limited, Karur vs. ACIT Circle 2(1), Trichy

ITA 672/CHNY/2019[2014-15]Status: DisposedITAT Chennai04 Jan 2023AY 2014-15

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri G. Sittaraman (CA) – Ld. ARFor Respondent: Shri R. Mohan Reddy (CIT)&
Section 143(3)Section 30Section 36Section 37(1)Section 43B

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.672/Chny/2019 (िनधाBरणवषB / Assessment Year: 2014-15) The Lakshmi Vilas Bank Limited ACIT बनाम/ Salem Road, Circle 2(1), Vs. Kathaparai, Karur – 639 006. Trichy. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACT-4291-P (अपीलाथ"/Appellant) : (""थ" / Respondent) & आयकरअपीलसं./ITA No.900/Chny/2019 (िनधाBरणवषB / Assessment Year: 2014-15) DCIT T…

DCIT Circle 2(1), Trichy vs. The Lakshmi Vilas Bank Ltd., Karur

ITA 899/CHNY/2019[2012-13]Status: DisposedITAT Chennai19 Aug 2022AY 2012-13

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri G. Sittaraman (CA) – Ld. ARFor Respondent: Shri Guru Bashyam (CIT-DR) – Ld. DR
Section 143(3)Section 244ASection 30Section 36Section 36(1)Section 36(1)(viia)Section 36(1)(viii)Section 37(1)

…आयकर अपीलीय अिधकरण ‘बी’"ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHENNAI माननीय-ी महावीर िसंह, उपा34एवं माननीय -ी मनोज कुमार अ9वाल ,लेखा सद< के सम4। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.671/Chny/2019 (िनधाEरणवषE / Assessment Year: 2012-13) The Lakshmi Vilas Bank Limited ACIT बनाम/ Salem Road, Circle 2(1), Vs. Kathaparai, Karur – 639 006. Trichy. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACT-4291-P (अपीलाथ"/Appellant) : (""थ" / Respondent) & आयकरअपीलसं./ITA No.899/Chny/2019 (िनधाEरणवषE / Assessment Year: 2012-13) DCIT The…

The Lakshmi Vilas Bank Limited, Karur vs. ACIT Circle 2(1), Trichy

ITA 671/CHNY/2019[2012-13]Status: DisposedITAT Chennai19 Aug 2022AY 2012-13

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri G. Sittaraman (CA) – Ld. ARFor Respondent: Shri Guru Bashyam (CIT-DR) – Ld. DR
Section 143(3)Section 244ASection 30Section 36Section 36(1)Section 36(1)(viia)Section 36(1)(viii)Section 37(1)

…आयकर अपीलीय अिधकरण ‘बी’"ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHENNAI माननीय-ी महावीर िसंह, उपा34एवं माननीय -ी मनोज कुमार अ9वाल ,लेखा सद< के सम4। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकरअपीलसं./ITA No.671/Chny/2019 (िनधाEरणवषE / Assessment Year: 2012-13) The Lakshmi Vilas Bank Limited ACIT बनाम/ Salem Road, Circle 2(1), Vs. Kathaparai, Karur – 639 006. Trichy. "थायीलेखासं./जीआइआरसं./PAN/GIR No. AAACT-4291-P (अपीलाथ"/Appellant) : (""थ" / Respondent) & आयकरअपीलसं./ITA No.899/Chny/2019 (िनधाEरणवषE / Assessment Year: 2012-13) DCIT The…

Late Smt. Kamladevi Shivdas Daga, Mumbai vs. ITO Ward 24(2)(3), Mumbai

In the result, appeal of the assessee is allowed

ITA 1199/MUM/2020[2014-15]Status: DisposedITAT Mumbai25 Jul 2022AY 2014-15
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘SMC‘ BENCH MUMBAI BEFORE: SHRI M.BALAGANESH, ACCOUNTANT MEMBER & SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Shri Om Prakash Shivdas Vs. Income Tax Officer, Ward Daga 24(2)(3) L/H. of Late Smt. Kamladevi Piramal Chambers Shivdas Daga Lalbaug, Parel 308, ‘B’ Wing Mumbai – 400 012 Ayushi Building J.B. Nagar, Andheri (E) Mumbai – 400059 PAN/GIR No.ABQPD5454Q (Appellant) .. (Respondent) Assessee by Shri Ketan Vajani Revenue by Shri Rajiv Singh Date of Hearing 25/07/2022 Date of Pronouncement 25/07/2022 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in ITA No.1199/Mum/2…

PCIT v. UttarbangaKshetriyaGramin Bank (256 Taxmann 72) — Cited in 6 Judgments | BharatTax