PCIT v. Tudor India (P.) Ltd.

111 Taxmann.com 450High Court2019#18719 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 143(1)Section 143(2)Section 143(3)Section 143C(1)Section 144C(13)Section 144C(5)Section 154Section 246A

Judgments citing PCIT v. Tudor India (P.) Ltd.

Suntec Business Solutions Private Limited, Chennai vs. Deputy Commissioner of Income Tax, Corporate Circle 3(1), Chennai

In the result, the appeal filed by the assessee is partly-allowed

ITA 3252/CHNY/2024[2021-22]Status: DisposedITAT Chennai15 Jul 2025AY 2021-22

Bench: Shri George George Kand Shri S.R. Raghunatha

For Appellant: Shri Sharath Rao, Advocate &For Respondent: Shri AR.V Sreenivasan, CIT
Section 143(1)Section 143(2)Section 143(3)Section 143C(1)Section 144C(5)Section 92C

…आयकर अपील"य अ"धकरण, ‘डी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH, CHENNAI "ी जॉज" जॉज" के, उपा"य" एवं "ी एस.आर.रघुनाथा, लेखा सद"य के सम" BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENTAND SHRI S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.: 3252/CHNY/2024 िनधा"रण वष"/Assessment Year: 2021-22 SunTec Business Solutions The Deputy Commissioner Pvt. Ltd., Vs. of Income Tax, Fifth Floor, Door No.7, Corporate Circle 3(1), 3rd Cross Street, Chennai. Kasturibai Nagar, Adyar P.O, Besant Nagar, Chennai – 600 020. PAN: AAHCD 3657Q (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/Appe…

Navayuga Infra Projects Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, appeal in ITA No

ITA 106/HYD/2020[2016-17]Status: DisposedITAT Hyderabad29 Dec 2023AY 2016-17

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Chary

For Appellant: Shri Mohd. Afzal, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 12(2)Section 57

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 106/Hyd/2020 (निर्धारण वर्ा / Assessment Year: 2016-17) Navayuga Infra Projects Vs. Asst.Commissioner of Private Limited, Income Tax, Hyderabad Circle-16(1), [PAN: AADCN2677G] Hyderabad अपीलधर्थी / Appellant प्रत्‍यर्थी / Respondent निर्धाररती द्वधरध / Assessee by: Shri Mohd. Afzal, AR रधजस्‍व द्वधरध / Revenue by: Ms. TH. Vijaya Lakshmi, CIT-DR सुिवधई की तधरीख/Date of hearing: 21/12/2023 घोर्णध की…

Navayuga Infra Projects Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, appeal in ITA No

ITA 1724/HYD/2018[2014-15]Status: DisposedITAT Hyderabad29 Dec 2023AY 2014-15

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Chary

For Appellant: Shri K.C. Devdas, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 37

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER निर्धारण वर्ा अपीलधर्थी प्रत्‍यर्थी आ.अपी.सं / ITA No. / A.Y. / Appellant / Respondent Navayuga Road Projects Asst.Commissioner of 1723/Hyd/2018 2014-15 Private Limited, Income Tax, Hyderabad Circle-16(1), [PAN: AADCN2679J] Hyderabad Navayuga Infra Projects Asst.Commissioner of 1724/Hyd/2018 2014-15 Private Limited, Income Tax, Hyderabad Circle-16(1), [PAN: AADCN2677G] Hyderabad निर्धाररती द्वधरध / Assessee by: Shri K.C…

Navayuga Road Projects Private Limited, Hyderabad vs. Asst. Commissioner of Income Tax, Circle-16(1), Hyderabad

In the result, appeal in ITA No

ITA 1723/HYD/2018[2014-15]Status: DisposedITAT Hyderabad29 Dec 2023AY 2014-15

Bench: Shri Rama Kanta Panda & Shri K. Narasimha Chary

For Appellant: Shri K.C. Devdas, ARFor Respondent: Ms. TH. Vijaya Lakshmi, CIT-DR
Section 37

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER निर्धारण वर्ा अपीलधर्थी प्रत्‍यर्थी आ.अपी.सं / ITA No. / A.Y. / Appellant / Respondent Navayuga Road Projects Asst.Commissioner of 1723/Hyd/2018 2014-15 Private Limited, Income Tax, Hyderabad Circle-16(1), [PAN: AADCN2679J] Hyderabad Navayuga Infra Projects Asst.Commissioner of 1724/Hyd/2018 2014-15 Private Limited, Income Tax, Hyderabad Circle-16(1), [PAN: AADCN2677G] Hyderabad निर्धाररती द्वधरध / Assessee by: Shri K.C…

PCIT v. Tudor India (P.) Ltd. (111 Taxmann.com 450) — Cited in 4 Judgments | BharatTax