PCIT v. Transcend MT Services (P.) Ltd.

109 Taxmann.com 421High Court2019#16529 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2020 to 2023.

Judgments citing PCIT v. Transcend MT Services (P.) Ltd.

JOHN WILEY & SONS, INC,USA vs. DCIT INTERNATIONAL TAXATION,CIRCLE 3(1)(1), DELHI

The appeals are allowed

ITA 1873/DEL/2022[2019-20]Status: DisposedITAT Delhi20 Feb 2023AY 2019-20

Bench: Shri N. K. Billaiya & Shri Anubhav Sharma

For Appellant: Sh. Salil Kapoor & Vibhu Jain, AdvsFor Respondent: Sh. Sanjay Kumar Bharati, CIT DR

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “D”: NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER AND SHRI ANUBHAV SHARMA, JUDICIAL MEMBER ITA No. 1872 & 1873/Del/2022 (Assessment Year: 2018-19 & 2019-20) John Wiley & Sons, Inc., Vs. DCIT, 111, River Street, Hoboken New International Taxation, Jersey, NJ, United States, USA Circle-3(1)(1), New Delhi (Appellant) (Respondent) PAN: AACCJ5564B SA Nos. 358 & 359/Del/2022 (In ITA No. 1872 & 1873/Del/2022) (Assessment Year: 2018-19 & 2019-20) John Wiley & Sons, Inc., Vs. DCIT, 111, River Street, Hoboken New International Taxation, Jersey, NJ, United States, USA C…

JOHN WILEY & SONS, INC.,UNITED STATES vs. DCIT, INT.TAXATION, CIRCLE 3(1)(1), NEW DELHI

The appeals are allowed

ITA 1872/DEL/2022[2018-19]Status: DisposedITAT Delhi20 Feb 2023AY 2018-19

Bench: Shri N. K. Billaiya & Shri Anubhav Sharma

For Appellant: Sh. Salil Kapoor & Vibhu Jain, AdvsFor Respondent: Sh. Sanjay Kumar Bharati, CIT DR

M/S. GYANSHANKAR INVESTMENT & TRADING CO. P. LTD.(BEFORE AMALGAMATION M/S. STELLAR CREDIT& E-TRADING P. LTD),MUMBAI vs. THE DCIT CIRCLE-7(1)(1), , MUMBAI

In the result, the appeal of the assessee is allowed

ITA 1584/MUM/2020[2012-13]Status: DisposedITAT Mumbai29 Oct 2021AY 2012-13

Bench: Shri Rajesh Kumar & Shri Pavan Kumar Gadaleassessment Year: 2012-13

For Appellant: Shri Vishnu Agarwal, A.RFor Respondent: Shri Salil Mishra, D.R

Section 143(2)Section 147Section 148Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year: 2012-13 M/s. Gyanshankar The DCIT, Investment & Tradinv Co. Circle 7(1)(1), Pvt. Ltd. Room No.124, (Before Amalgamation Aayakar Bhavan, M/s. Stellar Credit & E- Vs. New Marine Lines, Trading Pvt. Ltd.), Mumbai - 400020 2501, RNA Mirage, S.K. Ahire Marg, Worli, Mumbai – 400018 PAN: AABCG3362R (Appellant) (Respondent) Present for: Assessee by : Shri Vishnu Agarwal, A.R. Revenue by : Shri Salil Mishra, D.R. Date of Hearing : 09.08.2021 Date of Pr…

GENPACT INFRASTRUCTURE (HYDERABAD) PVT. LTD.,NEW DELHI vs. DCIT, NEW DELHI

In the result, appeal of the assessee is allowed

ITA 6587/DEL/2016[2008-09]Status: DisposedITAT Delhi03 Nov 2020AY 2008-09

Bench: Shri N. K. Billaiya & Ms Suchitra Kamble

Section 144CSection 92C(3)Section 92D

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘I-1’ NEW DELHI BEFORE SHRI N. K. BILLAIYA, ACCOUNTANT MEMBER AND MS SUCHITRA KAMBLE, JUDICIAL MEMBER I.T.A. No. 6587/DEL/2016 (A.Y 2008-09) (THROUGH VIDEO CONFERENCING) Genpact India Pvt. Ltd. Vs DCIT (Formerly Known as Empower Circle-10(1) Research Knowledge Services Pvt. New Delhi Ltd.) {(erstwhile Genpact India) (erstwhile Genpact Infrastructure (Hyderabad) Pvt. Ltd.)} DLF City, Phase V, Sector 53, (RESPONDENT) Gurgaon-122002, Haryana, India (APPELLANT) Appellant by Sh. Vishal Kalra, Adv & Ms. Reema Malik, Adv Respondent by Sh. M. Barnwal, Sr. DR…

GENPACT INDIA PVT LTD,DELHI vs. DCIT CIRCLE-10(1), NEW DELHI

In the result, the appeal of the assessee is allowed

ITA 583/DEL/2020[2014-15]Status: DisposedITAT Delhi23 Jul 2020AY 2014-15

Bench: Ms Suchitra Kamble & Shri B. R. R. Kumargenpact India Pvt. Ltd. Vs Dcit 12A, Ground Floor, Prakash Deep Circle-10(1) Building, 7 Tolstoy Marg, C. R. Building, Ip Estate, New Delhi New Delhi Aabce4461B Pin: 110002 (Appellant) (Respondent)

Section 10ASection 115QSection 124Section 130(1)Section 139(5)Section 142(1)Section 143(2)Section 292BSection 391Section 77A

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER, AND SHRI B. R. R. KUMAR, ACCOUNTANT MEMBER Genpact India Pvt. Ltd. Vs DCIT 12A, Ground Floor, Prakash Deep Circle-10(1) Building, 7 Tolstoy Marg, C. R. Building, IP Estate, New Delhi New Delhi AABCE4461B PIN: 110002 (APPELLANT) (RESPONDENT) Appellant by Sh. Percy Pardiwala, Sr. Adv and Sh. Sachit Jolly, Adv. Respondent by Ms. Sunita Singh, CIT DR Date of Hearing 17.06.2020 Date of Pronouncement 23.07.2020 ORDER PER SUCHITRA KAMBLE, JM This appeal is filed by the assessee against the order dated 15…