PCIT v. Swapna Enterprise

91 Taxmann.com 12High Court2018#21598 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2024 to 2025.

Issues it is cited on

Judgments citing PCIT v. Swapna Enterprise

Monarch Corporation, Surat vs. DCIT, Circle-2(3), Surat

In the result, assessee’s appeal is allowed

ITA 725/SRT/2024[2016-17]Status: DisposedITAT Surat30 May 2025AY 2016-17

Bench: Shri Sanjay Garg & Shri Bijayananda Prusethआयकर अपील सं./Ita No.725/Srt/2024 Assessment Year : 2016-17 (Hybrid Hearing) Monarch Corporation Deputy Commissioner Of Income- बनाम/ F.P. 40, T.P. 10, Beside Tax, Circle-2(3), Surat/Assistant Vs. Kalpvrukh Garden, Commissioner Of Income-Tax, Gauravpath Pal, Surat-394230 Circle-2(1)(1), Surat Aayakar Bhawan, Near Majura Gate, Opp. New Civil Hospital, Surat-395 001 "थायीलेखासं./जीआइआरसं./Pan/Gir No: Aazfm 1036 B (अपीलाथ"/Appellant) (""थ" /Respondent) िनधा"रती की ओर से /Appellant By Shri Hiren M. Diwan, Ca राज" की ओर से /Respondent By Shri Mukesh Jain, Sr-Dr सुनवाई की तारीख/Date Of Hearing 20/03/2025 उद्घोषणा की तारीख/Date Of Pronouncement 30/05/2025

Section 115BSection 143(3)Section 250Section 68

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.725/SRT/2024 Assessment Year : 2016-17 (Hybrid hearing) Monarch Corporation Deputy Commissioner of Income- बनाम/ F.P. 40, T.P. 10, Beside tax, Circle-2(3), Surat/Assistant Vs. Kalpvrukh Garden, Commissioner of Income-tax, Gauravpath Pal, Surat-394230 Circle-2(1)(1), Surat Aayakar Bhawan, Near Majura Gate, Opp. New Civil Hospital, Surat-395 001 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAZFM 1036 B (अपीलाथ"/Appellant) (""थ" /Respondent) िनधा"रती की ओर से /App…

PCIT v. Swapna Enterprise (91 Taxmann.com 12) — Cited in 4 Judgments | BharatTax