PCIT v. Suraj Infrastructure Pvt. Ltd.

156 Taxmann.com 192High Court2023#22796 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2024 to 2025.

Sections most often in play

Section 148 Section 133(6)Section 143(1)Section 143(3)Section 145(3)Section 147 Section 234 Section 271(1)(c)

Issues it is cited on

section 148 company total income business

Judgments citing PCIT v. Suraj Infrastructure Pvt. Ltd.

Quality Heightcon Private Limited, Mumbai vs. Dy. Commissioner of Income Tax, Circle -14(1)(2), Mumbai

In the result, appeal of the assessee is partly allowed

ITA 1489/MUM/2025[2010-2011]Status: DisposedITAT Mumbai07 May 2025AY 2010-2011

Bench: Shri Saktijit Dey, Hon'Ble & Shri Narendra Kumar Billaiya, Hon'Ble

For Appellant: Shri Gyaneshwar Kataram, A/RFor Respondent: Shri Ashok Kumar Ambastha, Sr. D/R

Section 143(1)Section 148Section 154

…आयकर अपीलीय अधिकरण न्यायपीठ, मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, HON'BLE VICE PRESIDENT & SHRI NARENDRA KUMAR BILLAIYA, HON'BLE ACCOUNTANT MEMBER I.T.A. No. 1489/Mum/2025 Assessment Year: 2010-11 Quality Heightcon Private Limited 612, Tower A Kohinoor City Mall Kohinoor City Kirol Road Kurla West Maharashtra - 400070 [PAN: AAACQ1997R] Vs Dy. Commissioner of Income Tax, Circle-14(1)(2), Mumbai अपीलार्थी/ (Appellant) प्रत्यर्थी/ (Respondent) Assessee by: Shri Gyaneshwar Kataram, A/R Revenue by : Shri Ashok Kumar Ambastha, Sr. D/R सुनवाई की तारीख/Date of Hearing…

Quality Construction Co, Mumbai vs. Asst. Commissioner of Income Tax, Circle 22(3), Mumbai, Piramal Chamber

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 1403/MUM/2024[2010-2011]Status: DisposedITAT Mumbai05 Dec 2024AY 2010-2011

Bench: Shri Saktijit Dey & Ms Padmavathy S, Am

For Appellant: Shri R.R. Makwana, Sr. DR

Section 143(1)Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 1403/Mum/2024 (Assessment Year: 2010-11) Quality Construction Co., ACIT, Circle-22(3), 612, Tower A, Kohinoor City Mall, Piramal Chambers, Kohinoor City, Kirol Road, off Mumbai. Vs. L.B.S. Road, Kurla (West), Mumbai-400070. PAN : AAAFQ0226E Appellant) : Respondent) : Shri Gyaneshwar Kataram, AR Appellant /Assessee by : Shri R.R. Makwana, Sr. DR Revenue / Respondent by Date of Hearing : 27.11.2024 Date of Pronouncement : 05.12.2024 O R D E R Per Padmavathy S, AM: This appeal by the asses…

Bengal Mill Stores P.Ltd, Mumbai vs. DCIT 6(1)(2), Mumbai

In the result, the appeal of the assessee is partly allowed

ITA 1204/MUM/2017[2009-10]Status: DisposedITAT Mumbai19 Apr 2024AY 2009-10

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm Bengal Mill Stores P. Ltd. 205, Maganlal Chamber, Dcit- Circle 6(1)(2) Baburao Bobde Marg, Iron Mumbai-400 Vs. Market Mumbai-400 009 (Appellant) (Respondent) Pan No. Aadcb2473Q : Shri Vijay Mehta, Ar Assessee By Revenue By : Shri Ashok Kumar Ambastha, Dr Date Of Hearing: 08.04.2024 19.04.2024 Date Of Pronouncement :

For Respondent: Shri Ashok Kumar Ambastha, DR

Section 133(6)Section 143(2)Section 143(3)Section 145(3)Section 147Section 148Section 234Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM Bengal Mill Stores P. Ltd. 205, Maganlal Chamber, DCIT- Circle 6(1)(2) Baburao Bobde Marg, IRON Mumbai-400 Vs. market Mumbai-400 009 (Appellant) (Respondent) PAN No. AADCB2473Q : Shri Vijay Mehta, AR Assessee by Revenue by : Shri Ashok Kumar Ambastha, DR Date of hearing: 08.04.2024 19.04.2024 Date of pronouncement : O R D E R PER PRASHANT MAHARISHI, AM: 01. ITA No. 1204/Mum/2017 is filed by M/s Bengal Mills Stores P. Ltd. (assessee / appellant) for A.Y. 2009-10 against the appellate orde…