COIMBATORE INTERGRATED WASTE MANAGEMENT COMPANY P.LTD,COIMBATORE vs. DCIT TDS CIR, COIMBATORE
ITA 2710/MUM/2015[2012-13]Status: DisposedITAT Mumbai01 Mar 2018AY 2012-13
For Appellant: S/Shri Sumant Chadha/Jitendra TrivediFor Respondent: Shri Rajat Mittal-DR
Section 194CSection 194JSection 197Section 201Section 9
…आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण, मुंबई अिधकरण मुंबई मुंबई “सी मुंबई सी सी” खंडपीठ सी खंडपीठ खंडपीठ मेमेमेमे खंडपीठ Income-tax Appellate Tribunal -“C”Bench Mumbai सव"ी राजे"",लेखा सद"य एवं अमरजीत "सह, "याियक सद"य Before S/Sh.Rajendra,Accountant Member and Amarjit Singh,Judicial Member आयकर अपील सं./I.T.A./2710/Mum/2015,िनधा"रण िनधा"रण वष" वष" /Assessment Year: 2012-13 िनधा"रण िनधा"रण वष" वष" M/s. Coimbatore Integrated Waste DCIT-TDS, Circle Management Company Pvt.Ltd. 63-A, Race Course Road No.4, (Old No.36), 3rd Street, Coimbatore. Maheshwari Nagar Vs. Thaneerpndal Road, Pee…