PCIT v. Prabhjot Kaur Chhabra

269 Taxmann 34Supreme Court of India2020#7381 most cited
15

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing PCIT v. Prabhjot Kaur Chhabra

PCIT v. Prabhjot Kaur Chhabra (269 Taxmann 34) — Cited in 15 Judgments | BharatTax