PCIT v. Lionbridge Technologies Pvt. Ltd. of Hon’ble Bombay High Court

86 Taxmann.com 101High Court2017#25765 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2021.

Judgments citing PCIT v. Lionbridge Technologies Pvt. Ltd. of Hon’ble Bombay High Court

M/S Hothur Traders, Bellary vs. The Assistant Commissioner of Income Tax Circle-1, Bellary

In the result, the appeal by the assessee is dismissed

ITA 541/BANG/2019[2011-12]Status: DisposedITAT Bangalore25 Mar 2021AY 2011-12

Bench: Shri Chandra Poojari & Shri George George K.Assessment Year: 2011-12 M/S. Hothur Traders, Vs. The Assistant Commissioner Plot Nos. 5, 6, 7 & 8, Of Income Tax, “Hothur House”, Infantry Road, Circle 1, Cantonment, Fort Road, Bellary – 583 104. Bellary – 583 102. Pan: Aaefh 7705H Appellant Respondent

For Appellant: Shri Shiva Prasad Reddy, IRSFor Respondent: Shri Kannan Narayanan, Jt.CIT(DR)(ITAT), Bengaluru

Section 10BSection 143(1)Section 143(3)Section 147Section 148Section 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SHRI GEORGE GEORGE K., JUDICIAL MEMBER Assessment year: 2011-12 M/s. Hothur Traders, Vs. The Assistant Commissioner Plot Nos. 5, 6, 7 & 8, of Income Tax, “Hothur House”, Infantry Road, Circle 1, Cantonment, Fort Road, Bellary – 583 104. Bellary – 583 102. PAN: AAEFH 7705H APPELLANT RESPONDENT Appellant by : Shri Shiva Prasad Reddy, IRS Respondent by : Shri Kannan Narayanan, Jt.CIT(DR)(ITAT), Bengaluru. Date of hearing : 15.03.2021 Date of Pronouncement : 25.03.2021 O R D E R Per Chandra Poojari, Account…

Bnp Paribas India Solutions Priate Limited, Mumbai vs. The Dy. Commissioner of Income Tax-Circle 12(1)(2), Mumbai

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 2046/MUM/2016[2011-12]Status: DisposedITAT Mumbai10 Jul 2019AY 2011-12

Bench: Shri M.Balaganesh, Am & Shri Ravish Sood, Jm It(Tp)A No.2046/Mum/2016 (Assessment Year :2011-12) M/S. Bnp Paribas India Vs. The Dy. Commissioner Of Solutions Private Limited Income Tax – Circle Unit No.601, Infinity 12(1)(2), Mumbai Building No.4, 6Th Floor Room No.223, 2Nd Floor, Off. Film City Road, Aayakar Bhavan Malad (East), M.K.Marg, Mumbai – 400 097 Mumbai – 400 020 Pan/Gir No.Aaccb5717E (Appellant) .. (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “K”, BENCH MUMBAI BEFORE SHRI M.BALAGANESH, AM & SHRI RAVISH SOOD, JM IT(TP)A No.2046/Mum/2016 (Assessment Year :2011-12) M/s. BNP Paribas India Vs. The Dy. Commissioner of Solutions Private Limited Income Tax – Circle Unit No.601, Infinity 12(1)(2), Mumbai Building No.4, 6th Floor Room No.223, 2nd Floor, Off. Film City Road, Aayakar Bhavan Malad (East), M.K.Marg, Mumbai – 400 097 Mumbai – 400 020 PAN/GIR No.AACCB5717E (Appellant) .. (Respondent) Assessee by Shri Farrokh V Irani Revenue by Shri Anand Mohan Date of Hearing 04/07/2019 Date of Pronouncement 10/07/2019 आदेश…

A.T. Kearney India Pvt. Ltd. (India Branch Office), Gurgaon vs. ACIT, New Delhi

In the result, the appeal of the assessee stands allowed in

ITA 2623/DEL/2015[2010-11]Status: DisposedITAT Delhi21 Jun 2019AY 2010-11

Bench: Shri N.S. Saini & Shri Sudhanshu Srivastavaassessment Year: 2010-11 A.T. Kearney India Pvt. Ltd. Acit, (India Branch Office), Circle 1(1), 6Th Floor, Tower D, New Delhi. Vs Global Business Park, Gurgaon-122002 (Pan: Aadca1436G) Appellant Respondent Assessee By: Shri Himanshu Sinha, Adv. Ms Vrinda Tulsiyan, Adv. Department By: Shri H.K. Choudhary, Cit Dr Ms Saweta Nakra, Sr. Dr Date Of Hearing : 14.06.2019 Date Of Pronouncement : 21.06.2019

For Appellant: Shri Himanshu Sinha, AdvFor Respondent: Shri H.K. Choudhary, CIT DR

Section 10ASection 143(1)Section 143(3)Section 144CSection 92C

…ITA 2623/Del/2015 Assessment year 2010-11 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘I-2’ NEW DELHI BEFORE SHRI N.S. SAINI, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2010-11 A.T. Kearney India Pvt. Ltd. ACIT, (India Branch Office), Circle 1(1), 6th Floor, Tower D, New Delhi. vs Global Business Park, Gurgaon-122002 (PAN: AADCA1436G) Appellant Respondent Assessee by: Shri Himanshu Sinha, Adv. Ms Vrinda Tulsiyan, Adv. Department by: Shri H.K. Choudhary, CIT DR Ms Saweta Nakra, Sr. DR Date of hearing : 14.06.2019 Date of pronouncement : 21.06.2019 O R D E R PE…