PCIT v. Krishna Devi (Delhi HC)

279 Taxmann 148High Court2021#5487 most cited
21

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2026.

Issues it is cited on

Judgments citing PCIT v. Krishna Devi (Delhi HC)

PCIT v. Krishna Devi (Delhi HC) (279 Taxmann 148) — Cited in 21 Judgments | BharatTax