PCIT v. Keerthi Agro Mills (P.) Ltd.

38 Taxmann.com 386High Court2013#7008 most cited

What is PCIT v. Keerthi Agro Mills (P.) Ltd. authority for?

The applicability of Rule 6DD of the Income Tax Rules for the purchase of paddy, especially when purchases are made from farmers, is upheld. Cash purchases from farmers are not to be disallowed under Section 40A(3) if they meet the conditions of Rule 6DD.

16

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Also referred to as

PCIT v. Keerthi Agro Mills (P.) Ltd. · Section 40A(3) · Rule 6DD · cash purchases · farmers · paddy · agricultural produce · disallowance

Judgments citing PCIT v. Keerthi Agro Mills (P.) Ltd.

ACIT, New Delhi vs. M/S. Nagar Dairy Pvt. Ltd., New Delhi

In the result, Appeal of the Revenue in ITA No

ITA 5475/DEL/2015[2011-12]Status: DisposedITAT Delhi24 Nov 2022AY 2011-12

Bench: Dr. B. R. R. Kumar & Sh. Yogesh Kumar U.S.

For Respondent: “1. On the facts and in the circumstances of the case
Section 153CSection 2(22)(e)Section 271(1)(c)Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE DR. B. R. R. KUMAR, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5474/DEL/2015 : A.Y 2010-11 ACIT Vs Nagar Dairy Pvt. Ltd. Central Circle-15, Room No. D-3/10, Paschim Marg 353, E-2, ARA Centre, Vasant Vihar, Jhandewalan Extension, New Delhi New Delhi AABCN7304C (APPELLANT) (RESPONDENT) I.T.A. No. 5475/DEL/2015 : A.Y. 2011-12 ACIT Vs Nagar Dairy Pvt. Ltd. Central Circle-15, Room No. D-3/10, Paschim Marg 353, E-2, ARA Centre, Vasant Vihar, Jhandewalan Extension, New Delhi New Delhi AABCN7304C (APPELLANT) (RES…

ACIT, New Delhi vs. M/S. Nagar Dairy Pvt. Ltd., New Delhi

In the result, Appeal of the Revenue in ITA No

ITA 5474/DEL/2015[2010-11]Status: DisposedITAT Delhi24 Nov 2022AY 2010-11

Bench: Dr. B. R. R. Kumar & Sh. Yogesh Kumar U.S.

For Respondent: “1. On the facts and in the circumstances of the case
Section 153CSection 2(22)(e)Section 271(1)(c)Section 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE DR. B. R. R. KUMAR, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S., JUDICIAL MEMBER I.T.A. No. 5474/DEL/2015 : A.Y 2010-11 ACIT Vs Nagar Dairy Pvt. Ltd. Central Circle-15, Room No. D-3/10, Paschim Marg 353, E-2, ARA Centre, Vasant Vihar, Jhandewalan Extension, New Delhi New Delhi AABCN7304C (APPELLANT) (RESPONDENT) I.T.A. No. 5475/DEL/2015 : A.Y. 2011-12 ACIT Vs Nagar Dairy Pvt. Ltd. Central Circle-15, Room No. D-3/10, Paschim Marg 353, E-2, ARA Centre, Vasant Vihar, Jhandewalan Extension, New Delhi New Delhi AABCN7304C (APPELLANT) (RES…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1344/DEL/2020[2016-17]Status: DisposedITAT Delhi09 May 2022AY 2016-17

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1343/DEL/2020[2015-16]Status: DisposedITAT Delhi09 May 2022AY 2015-16

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1342/DEL/2020[2014-15]Status: DisposedITAT Delhi09 May 2022AY 2014-15

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1341/DEL/2020[2013-14]Status: DisposedITAT Delhi09 May 2022AY 2013-14

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1340/DEL/2020[2012-13]Status: DisposedITAT Delhi09 May 2022AY 2012-13

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1339/DEL/2020[2011-12]Status: DisposedITAT Delhi09 May 2022AY 2011-12

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

DCIT Central Circle- 19, New Delhi vs. Krbl Limited, Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1338/DEL/2020[2010-11]Status: DisposedITAT Delhi09 May 2022AY 2010-11

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1202/DEL/2020[2016-17]Status: DisposedITAT Delhi09 May 2022AY 2016-17

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1201/DEL/2020[2015-16]Status: DisposedITAT Delhi09 May 2022AY 2015-16

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1200/DEL/2020[2014-15]Status: DisposedITAT Delhi09 May 2022AY 2014-15

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1199/DEL/2020[2013-14]Status: DisposedITAT Delhi09 May 2022AY 2013-14

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1198/DEL/2020[2012-13]Status: DisposedITAT Delhi09 May 2022AY 2012-13

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1197/DEL/2020[2011-12]Status: DisposedITAT Delhi09 May 2022AY 2011-12

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

Krbl Limited, Delhi vs. DCIT Central Circle- 07, New Delhi

In the result, the appeal of the assessee on this ground is allowed

ITA 1196/DEL/2020[2010-11]Status: DisposedITAT Delhi09 May 2022AY 2010-11

Bench: Sh. A.D. Jaindr. B. R. R. Kumarita No. 1196/Del/2020 : Asstt. Year: 2010-11 Ita No. 1197/Del/2020 : Asstt. Year: 2011-12

For Appellant: Sh. Ajay Vohra, Sr. AdvFor Respondent: Ms. Meenakshi J. Goswami, CIT DR
Section 143(3)Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C’, NEW DELHI Before Sh. A.D. Jain, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 1196/Del/2020 : Asstt. Year: 2010-11 ITA No. 1197/Del/2020 : Asstt. Year: 2011-12 ITA No. 1198/Del/2020 : Asstt. Year: 2012-13 ITA No. 1199/Del/2020 : Asstt. Year: 2013-14 ITA No. 1200/Del/2020 : Asstt. Year: 2014-15 ITA No. 1201/Del/2020 : Asstt. Year: 2015-16 ITA No. 1202/Del/2020 : Asstt. Year: 2016-17 KRBL Ltd., Vs DCIT, 5190, Lahori Gate, Central Circle-07, Delhi-110006 New Delhi-110055 (APPELLANT) (RESPONDENT) PAN No. AAACK4644H ITA No. 1338/Del/2020 : Asstt.…

PCIT v. Keerthi Agro Mills (P.) Ltd. (38 Taxmann.com 386) — Cited in 16 Judgments | BharatTax