PCIT v. JWC Logistics Park (P) Ltd.

100 Taxmann.com 356Supreme Court of India2018#21818 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Issues it is cited on

penalty under section 271dsection 269ssection 273assistant directorsection 269sssection 273bsection 271dsection 269regular assessmentlevy of penaltygenuineness of the transactionsection 26

Judgments citing PCIT v. JWC Logistics Park (P) Ltd.

DCIT- CC- 7 (3), Mumbai vs. M/S. Macrotech Developers Ltd. (Earlier Known As M/S. Lodha Developers Ltd.), Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 1406/MUM/2022[2015-16]Status: DisposedITAT Mumbai28 Oct 2022AY 2015-16

Bench: Shri Amit Shukla, Hon'Ble & Shri S. Rifaur Rahman, Hon'Bledcit – Central Circle – 7(3) V. M/S. Macrotech Developers Ltd., Room No. 655, 6Th Floor (Earlier Known As M/S. Lodha Developers Ltd.,) 412, 17G, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 Pan: Aaacl1490J (Appellant) (Respondent) Assessee Represented By : Shri Niraj Sheth Department Represented By : Shri Chetan M. Kacha

Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER DCIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, 17G, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee Represented by : Shri Niraj Sheth Department Represented by : Shri Chetan M. Kacha Date of Hearing : 15.09.2022 Date of Pronouncement : 28.10.2022 O R D E R PER S.…

DCIT CC-7(3), Mumbai vs. M/S Macrotech Developers Ltd. (Earlier Known As M/S. Lodha Developers Ltd), Mumbai

In the result, appeals filed by the Revenue are dismissed

ITA 3113/MUM/2019[2014-15]Status: DisposedITAT Mumbai06 Apr 2022AY 2014-15

Bench: Shri Amarjit Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Niraj ShethFor Respondent: Shri P.C. Chhotaray
Section 143(3)Section 269Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 3047 & 3113/MUM/2019 (A.Y: 2013-14 & 2014-15) ACIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee by : Shri Niraj Sheth Department by : Shri P.C. Chhotaray Date of Hearing : 16.03.2022 Date of Pronouncement : 06…

DCIT CC-7(3), Mumbai vs. M/S Macrotech Developers Ltd. (Earlier Konwn As to M/S.Lodha Developers Ltd), Mumbai

In the result, appeals filed by the Revenue are dismissed

ITA 3047/MUM/2019[2013-14]Status: DisposedITAT Mumbai06 Apr 2022AY 2013-14

Bench: Shri Amarjit Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

For Appellant: Shri Niraj ShethFor Respondent: Shri P.C. Chhotaray
Section 143(3)Section 269Section 269SSection 271DSection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 3047 & 3113/MUM/2019 (A.Y: 2013-14 & 2014-15) ACIT – Central Circle – 7(3) v. M/s. Macrotech Developers Ltd., Room No. 655, 6th Floor (Earlier known as M/s. Lodha Developers Ltd.,) 412, Vardhan Chambers Aayakar Bhavan, M.K. Road Cawasji Patel Street, Fort Mumbai - 400020 Mumbai - 400001 PAN: AAACL1490J (Appellant) (Respondent) Assessee by : Shri Niraj Sheth Department by : Shri P.C. Chhotaray Date of Hearing : 16.03.2022 Date of Pronouncement : 06…

PCIT v. JWC Logistics Park (P) Ltd. (100 Taxmann.com 356) — Cited in 3 Judgments | BharatTax